Tribunals and Commissions24 Jul 2019 Allowed
Vaishnav Aggarsain Gaushala Vs Commissioner Of Income-Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0070
Income Tax Act, 1961 — Section 12AA, 80G
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 578 of 592
Tribunals and Commissions24 Jul 2019Dismissed
DCIT Vs Alok Garg
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0069
Tribunals and Commissions24 Jul 2019Dismissed
M/s Unitech Limited And Others Vs DCIT And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0068
Income Tax Act, 1961 — Section 2(22)(e), 14, 14A, 22, 24, 36(1)(iii), 142(2A)Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions24 Jul 2019 Allowed
Sonepat Urban Coop. Bank Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0067
Income Tax Act, 1961 — Section 14A, 143(3), 148Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions24 Jul 2019Partly Allowed
Ashok Kumar Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0066
Income Tax Act, 1961 — Section 139(1), 143(3), 147
Tribunals and Commissions24 Jul 2019 Allowed
Sirsa New Tonwns (P) Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0065
Tribunals and Commissions24 Jul 2019 Allowed
Mohd. Azad Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0064
Tribunals and Commissions23 Jul 2019 Allowed
M/s P.Mittal Manufacturing Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0092
Income Tax Act, 1961 — Section 23(3), 68, 132(4), 132(4A), 143(3), 147, 148, 292C, 153C, 142(1)Foreign Exchange Regulation Act, 1973 — Section 61
Tribunals and Commissions23 Jul 2019 Allowed
Ganpati Educational Society Vs JCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0062
Income Tax Act, 1961 — Section 2(15), 10, 11, 11(1)(a), 11(4A), 11(6), 12, 12A, 12AA, 28, 29, 30, 32, 32(1), 34, 43C, 80G, 143(2), 143(3)
Tribunals and Commissions23 Jul 2019 Allowed
Summit India Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0061
Income Tax Act, 1961 — Section 133A
Tribunals and Commissions23 Jul 2019Dismissed
ACIT Vs M/s Spice Jet Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0060
Income Tax Act, 1961 — Section 1A, 194H, 201(1), 271C
Tribunals and Commissions23 Jul 2019 Allowed
Dr. Tripat Choudhary Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0059
Income Tax Act, 1961 — Section 14A, 40(a)(ia), 194J
Tribunals and Commissions23 Jul 2019 Allowed
Deepa Chauhan, C/O C.S. Anand & Co Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0058
Income Tax Act, 1961 — Section 127, 143(2), 143(3), 144, 271(1)(c)
Tribunals and Commissions22 Jul 2019Dismissed
DCIT Vs M/s. Flora & Fauna Housing And New Delhi. Developers Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0057
Income Tax Act, 1961 — Section 72, 73Finance Act, 2005 — Section 43(5), 43(5)(c), 43(5)(d)
Tribunals and Commissions22 Jul 2019Dismissed
M/s Apollo Finance Ltd Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0056
Income Tax Act, 1961 — Section 14AIncome Tax Rules, 1962 — Rule 8D
Tribunals and Commissions22 Jul 2019 Allowed
M/s. Aries Crafts Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0055
Tribunals and Commissions22 Jul 2019Dismissed
DCIT And Others Vs M/s. Ammonia Supply And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0054
Tribunals and Commissions22 Jul 2019Partly Allowed
Mahashakti Engineering Co Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0053
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions22 Jul 2019 Allowed
Manish Traders Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0052
Income Tax Act, 1961 — Section 48, 49, 50C, 55C, 55(2)(a), 55(2)(b), 55(2)(a)(ii), 147
Tribunals and Commissions22 Jul 2019Dismissed
Income Tax Officer Vs Vijender L/H
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0051
Income Tax Act, 1961 — Section 268A