Tribunals and Commissions31 Jul 2019Dismissed
Assistant Commissioner Of Income Tax Vs M/s Trading Engineers (International) Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0177
Income Tax Act, 1961 — Section 268A
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Income Tax Appellate Tribunal judgments
11,800 judgments · page 575 of 590
Tribunals and Commissions31 Jul 2019Dismissed
Income Tax Officer And Others Vs Meena Valecha And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0176
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions31 Jul 2019 Allowed
Deputy Commissioner Of Income Tax Vs M/s Convergys Customer Management Group Inc
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0175
Income Tax Act, 1961 — Section 90, 93, 143Income Tax Rules, 1962 — Rule 44H, 44H(4)(ii)
Tribunals and Commissions31 Jul 2019 Allowed
M/s D.E. Shaw India Advisory Services Private Limited Vs Additional Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0174
Income Tax Act, 1961 — Section 143(3), 144C(5)
Tribunals and Commissions31 Jul 2019Dismissed
ACIT And Others Vs M/s. Amtek Crank Shaft Ltd And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0102
Insolvency And Bankruptcy Code, 2016 — Section 7, 14
Tribunals and Commissions30 Jul 2019 Allowed
Career Launcher Education And Others Vs ITO(E) And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0173
Income Tax Act, 1961 — Section 2(15), 10(23C), 11, 11(1), 12, 12A, 12AA, 12AA(1), 12AA(3), 12AA(4), 13, 13(1), 13(1)(c), 13 (2), 13(3), 13(3)(c), 80G, 80G(5), 115TD(3), 201, 1112
Tribunals and Commissions30 Jul 2019Dismissed
ACIT Vs M/s Bharti Airtel Limited
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0172
Income Tax Act, 1961 — Section 143(3), 144C(13), 263
Tribunals and Commissions30 Jul 2019Dismissed
Sad Bhawna Trust Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0171
Income Tax Act, 1961 — Section 132, 142(1), 153C, 271(1)(b)
Tribunals and Commissions30 Jul 2019 Allowed
Nissin Brake India P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0170
Income Tax Act, 1961 — Section 92CA(1)
Tribunals and Commissions29 Jul 2019Partly Allowed
Asstt. Commissioner Of Income Tax And Others Vs Sanjay Kumar And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0147
Income Tax Act, 1961 — Section 68, 69C, 143(2), 143(3)Income Tax Rules, 1962 — Rule 46A(4)
Tribunals and Commissions29 Jul 2019 Allowed
M/s. Adidas India Marketing (P.) Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0146
Income Tax Act, 1961 — Section 5, 5 (1), 5(1)(a), 5(1)(b), 5(1)(c), 5(1 )(i), 6(6), 9(1), 9(1)(i), 92, 92B, 92B(1), 92C, 92CA(3), 92F(v), 133A, 143(2), 143(3), 144C, 234B, 234CGeneral Insurance Business (Nationalisation) Act, 1972 — Section 25
Tribunals and Commissions29 Jul 2019Dismissed
Income Tax Officer Vs M/s. Aggregate Finance & Investment Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0145
Income Tax Act, 1961 — Section 144, 147, 271(1) (c)
Tribunals and Commissions29 Jul 2019Dismissed
Dy. Commissioner Of Income Tax Vs M/s Citi Financial Consumer Finance India Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0144
Income Tax Act, 1961 — Section 28, 29, 30, 31, 32, 33, 34, 35, 36, 36(l)(iii), 37, 37(1), 38, 39, 40, 41, 42, 43, 44AB, 56, 143(3)Companies Act 2013 — Section 78
Tribunals and Commissions29 Jul 2019Dismissed
DCIT Vs M/s Unitech Reality Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0143
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions29 Jul 2019Dismissed
Income Tax Officer (E) Vs M/s Tarun Bal Shiksha Samiti
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0142
Income Tax Act, 1961 — Section 133(6), 143(3), 260A, 263
Tribunals and Commissions29 Jul 2019Dismissed
DCIT Vs M/s ASF Infrastructure Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0141
Income Tax Act, 1961 — Section 14AIncome Tax Rules, 1962 — Rule 8D
Tribunals and Commissions29 Jul 2019 Allowed
Lalla Ram Maurya Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0140
Income Tax Act, 1961 — Section 10(38), 68, 115BBE, 131
Tribunals and Commissions26 Jul 2019Partly Allowed
Sugam Vanijya Holding P. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0099
Income Tax Act, 1961 — Section 3, 4, 14, 36(i)(iii), 37, 56, 57, 143(3), 144C(13), 156, 271(1)(c)Companies Act, 1956 — Section 208, 208(1)(b), 208(2), 208(3), 208(4), 208(5), 208(6), 208(7)
Tribunals and Commissions26 Jul 2019Partly Allowed
M/s NIIT Limited Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0098
Income Tax Act, 1961 — Section 32, 37(1), 142(1), 143(1), 143(2), 234A, 234B, 234C
Tribunals and Commissions26 Jul 2019Dismissed
Reju Daniel Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0097