Tribunals and Commissions05 Aug 2019Dismissed
DCIT Vs Angoori Devi
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0006
Income Tax Act, 1961 — Section 11, 12, 12A, 13, 15(6), 70, 71, 72, 72(1), 73, 73(2), 74, 74(3)(1), 74AA(3), 80
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,800 judgments · page 573 of 590
Tribunals and Commissions05 Aug 2019 Allowed
Salika Bali Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0005
Income Tax Act, 1961 — Section 68, 69C, 142(1), 143(2), 147, 148
Tribunals and Commissions02 Aug 2019Dismissed
ACIT Vs M/s Indo European Bareweries Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0111
Income Tax Act, 1961 — Section 133(6), 142(1), 143(1), 143(2), 143(3)
Tribunals and Commissions02 Aug 2019Partly Allowed
M/s. Sri Raghunathji And Sons Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0110
Income Tax Act, 1961 — Section 145
Tribunals and Commissions02 Aug 2019Partly Allowed
Raghunath Traders Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0109
Income Tax Act, 1961 — Section 145
Tribunals and Commissions02 Aug 2019Partly Allowed
Bharti Shokeen Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0004
Income Tax Act, 1961 — Section 143, 148
Tribunals and Commissions02 Aug 2019Dismissed
ACIT And Others Vs M/s Brij Gopal Construction Co And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0003
Income Tax Act, 1961 — Section 143(3), 154
Tribunals and Commissions02 Aug 2019 Allowed
Anil Kumar Bansal And Others Vs Income Tax Officer And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0002
Income Tax Act, 1961 — Section 28(iv), 36(1)(iii), 41, 41(1)
Tribunals and Commissions01 Aug 2019 Allowed
Vogue Home Products Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0108
Income Tax Act, 1961 — Section 133(6), 143(3), 271(1)(c)
Tribunals and Commissions01 Aug 2019Dismissed
DCIT Vs Iqbal Chand
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0107
Income Tax Act, 1961 — Section 48, 51, 56(2)(IX)
Tribunals and Commissions01 Aug 2019 Allowed
ACIT And Others Vs Bombardier Transportation India Ltd And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0106
Income Tax Act, 1961 — Section 92CA(1)
Tribunals and Commissions01 Aug 2019Dismissed
ACIT Vs Anju Gupta
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0105
Income Tax Act, 1961 — Section 69, 132, 143(3), 153A
Tribunals and Commissions01 Aug 2019 Allowed
Trip Advisor Travel India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0104
Income Tax Act, 1961 — Section 92CA, 92CA(3)
Tribunals and Commissions01 Aug 2019 Allowed
Sunil Kapoor Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0103
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions01 Aug 2019Partly Allowed
M/s Sietz Technologies India Pvt. Ltd Vs Dy. Commissioner Of Income-Tax
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0102
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions01 Aug 2019Partly Allowed
DCIT And Others Vs Mahesh Timber Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0101
Income Tax Act, 1961 — Section 14A, 36(1)(iii)
Tribunals and Commissions01 Aug 2019Partly Allowed
Vidya Laxmi Educational Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0100
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions01 Aug 2019 Allowed
Virendra Kumar Gupta Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0099
Income Tax Act, 1961 — Section 148
Tribunals and Commissions01 Aug 2019 Allowed
Sushil Kumar Jain, HUF Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0098
Income Tax Act, 1961 — Section 143(3), 144, 147
Tribunals and Commissions01 Aug 2019 Allowed
Manish Gandhi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0097
Income Tax Act, 1961 — Section 69A, 145