Tribunals and Commissions01 Aug 2019 Allowed
Fateh Singh Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0096
Income Tax Act, 1961 — Section 142(1), 144, 148, 271(1)(c)
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Income Tax Appellate Tribunal judgments
11,800 judgments · page 574 of 590
Tribunals and Commissions01 Aug 2019 Allowed
Sharda Sugar Company Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0095
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions01 Aug 2019 Allowed
Brij Bala Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0094
Income Tax Act, 1961 — Section 143(3), 147, 271(1)(c)
Tribunals and Commissions01 Aug 2019 Allowed
Laxmi Datt Mishra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0093
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions01 Aug 2019 Allowed
Deepak Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0092
Income Tax Act, 1961 — Section 44AF, 144, 144(3), 147
Tribunals and Commissions01 Aug 2019 Allowed
Chandrapal Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0091
Tribunals and Commissions01 Aug 2019 Allowed
Hameeda Begum And Others Vs Income Tax Officer And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0090
Income Tax Act, 1961 — Section 44AD, 133(6), 147, 148, 149, 150, 151, 152, 153
Tribunals and Commissions01 Aug 2019 Allowed
Ethnic Overseas (P) Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0089
Income Tax Act, 1961 — Section 142(1), 143(2), 144, 148, 271(1)(b)
Tribunals and Commissions01 Aug 2019 Allowed
M/s. Krishi Utpadan Mandi Samiti, Dataganj, Badaun And Others Vs ITO And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0088
Tribunals and Commissions01 Aug 2019 Allowed
Mitesh Pravin Vador Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0087
Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions01 Aug 2019Dismissed
Naveen Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0086
Income Tax Act, 1961 — Section 144, 147, 148Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions01 Aug 2019Dismissed
Anil Chaudhary Vs Assessig Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0085
Income Tax Act, 1961 — Section 143(3), 254, 271(1)(c)
Tribunals and Commissions01 Aug 2019 Allowed
Ashok Kumar Tyagi Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0084
Income Tax Act, 1961 — Section 69, 143(1), 143(2), 147, 148
Tribunals and Commissions01 Aug 2019Dismissed
Pushpanjali Hospitality Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0083
Income Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions01 Aug 2019 Allowed
Lalit Kumar Sahni Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0082
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions01 Aug 2019 Allowed
Sushil Kumar Jindal Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0081
Income Tax Act, 1961 — Section 10(38), 68, 133(6)
Tribunals and Commissions01 Aug 2019 Allowed
Ramesh Chand Prop Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0001
Income Tax Act, 1961 — Section 44AB, 69B, 133(6)
Tribunals and Commissions31 Jul 2019Dismissed
Sanatan Dharam Shiksha Sammittee Vs CIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0180
Income Tax Act, 1961 — Section 11(5), 12A, 12AA, 44AB
Tribunals and Commissions31 Jul 2019Allowed
BTR Packaging Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0179
Income Tax Act, 1961 — Section 92CA
Tribunals and Commissions31 Jul 2019Dismissed
Shobha Sardana Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0178
Income Tax Act, 1961 — Section 132, 133A, 132(1), 132(4), 143(3), 271AAA, 271AAA(1), 271AAA(2), 271AAA(2)(i)