Tribunals and Commissions08 Aug 2019 Allowed
Rama Rani Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0121
Income Tax Act, 1961 — Section 143(3), 147, 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,800 judgments · page 572 of 590
Tribunals and Commissions07 Aug 2019Dismissed
Kiran Kamra Vs CIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0161
Income Tax Act, 1961 — Section 54EC, 263
Tribunals and Commissions07 Aug 2019Dismissed
DCIT Vs Lahore Hospital Society
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0160
Income Tax Act, 1961 — Section 2(15), 10(23C)(via), 11, 12
Tribunals and Commissions07 Aug 2019 Allowed
ACIT And Others Vs M/S. Software Technology Park Of India And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0120
Income Tax Act, 1961 — Section 2(15), 11, 11(4A), 12, 12A, 13, 14AIncome Tax Rules, 1962 — Rule 8D
Tribunals and Commissions07 Aug 2019 Allowed
M/s. Amba Metals Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0119
Income Tax Act, 1961 — Section 36(1)(iii), 68, 143(3)
Tribunals and Commissions07 Aug 2019 Allowed
Green Overseas Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0118
Income Tax Act, 1961 — Section 68, 143(3)
Tribunals and Commissions07 Aug 2019 Allowed
Ashish Dham Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0117
Income Tax Act, 1961 — Section 143(3), 263
Tribunals and Commissions07 Aug 2019Dismissed
DCIT And Othesr Vs Bombardier Transportation India Pvt. Ltd. And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0116
Income Tax Act, 1961 — Section 92CA(1)
Tribunals and Commissions07 Aug 2019Partly Allowed
M/s. Hind Air Star Pvt.Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0115
Income Tax Act, 1961 — Section 40A(iii), 40A(3), 143(3), 271(1)(, 274
Tribunals and Commissions07 Aug 2019Partly Allowed
Forever New Apparels Pvt.Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0114
Income Tax Act, 1961 — Section 32(1), 142(1), 143(2), 143(3)
Tribunals and Commissions07 Aug 2019Dismissed
DCIT Vs M/s. Ansal Urban Condominium Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0014
Income Tax Act, 1961 — Section 139(5)
Tribunals and Commissions06 Aug 2019Dismissed
ACIT Vs M/s Maharani Enterprises
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0162
Income Tax Act, 1961 — Section 5(2)(b), 9(2), 9(l)(vii), 40(a)(i), 40(a)(ia), 195
Tribunals and Commissions06 Aug 2019 Allowed
Anil Aneja Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0013
Income Tax Act, 1961 — Section 54, 54EC, 154, 250
Tribunals and Commissions06 Aug 2019 Allowed
Radhey Technologies Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0012
Income Tax Act, 1961 — Section 153C, 271(1)(c)
Tribunals and Commissions06 Aug 2019 Allowed
Kamla Rani Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0011
Income Tax Act, 1961 — Section 45
Tribunals and Commissions06 Aug 2019 Allowed
Karuna Garg And Others Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0010
Income Tax Act, 1961 — Section 10(38), 68, 69C, 115BBE, 131, 142, 142(2)Income Tax Rules, 1962 — Rule 18(6)
Tribunals and Commissions05 Aug 2019 Allowed
Dr. Nusrat Banka Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0112
Income Tax Act, 1961 — Section 44ADA, 142(1), 143(2), 144, 147, 148, 271B, 271F, 271(1)(c)Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions05 Aug 2019Dismissed
DCIT Vs M/s. Sahara India Commercial Corporation
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0009
Income Tax Act, 1961 — Section 142(2A), 143(3), 153A, 153C
Tribunals and Commissions05 Aug 2019 Allowed
Jitender Gupta Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0008
Income Tax Act, 1961 — Section 64(1), 68, 80C, 143(2)
Tribunals and Commissions05 Aug 2019Dismissed
DCIT Vs Ashish Dhawan
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0007
Income Tax Act, 1961 — Section 74