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Income Tax Appellate Tribunal judgments

11,800 judgments · page 570 of 590

Tribunals and Commissions09 Aug 2019Dismissed

Kamla Kant & Co Vs DCIT

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0145

Income Tax Act, 1961 — Section 37, 37(1), 142(1), 143(2)
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Tribunals and Commissions09 Aug 2019Dismissed

ITO Vs Manish Yadav

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0140

Land Acquisition Act, 1894 — Section 28Income Tax Act, 1961 — Section 10(37), 23(1A), 23(2), 45(5), 45(5)(b), 56, 56(2)(viii), 145A, 194LA, 263
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Tribunals and Commissions09 Aug 2019 Allowed

M/s Appollo Finance Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0134

Income Tax Act, 1961 — Section 14A, 14(2), 143(3), 254, 271(1)(c)Income Tax Rules, 1962 — Rule 8D
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Tribunals and Commissions09 Aug 2019Partly Allowed

Bombardier Transportation India Pvt Vs DCIT

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0133

Income Tax Act, 1961 — Section 92CA, 92CA(1), 92CA(3), 115JB, 234A, 234B, 234C, 234DIncome Tax Rules, 1962 — Rule 10B(2), 10B(2)(i)
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Tribunals and Commissions09 Aug 2019Dismissed

M/s Roll-Royce PLC Vs DCIT

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0132

Income Tax Act, 1961 — Section 143(3), 144C(13)Income Tax Rules, 1962 — Rule 44H(4)
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Tribunals and Commissions09 Aug 2019Dismissed

Vijay Aggarwal Vs DCIT

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0018

Income Tax Act, 1961 — Section 24(a), 24(b), 24(a)(b), 24(h), 80C, 143(3), 153A, 271, 271(1)(c ), 274
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