Tribunals and Commissions20 Aug 2019 Allowed
Ashok Kumar Sinha Vs CIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0056
Income Tax Act, 1961 — Section 133(6), 143(3), 147, 263
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,800 judgments · page 568 of 590
Tribunals and Commissions20 Aug 2019Dismissed
ACIT Vs M/s Rajan Berry
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0055
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions20 Aug 2019Partly Allowed
M/s Ekdant India Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0054
Income Tax Act, 1961 — Section 68, 115J, 131, 133(6)Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions19 Aug 2019Dismissed
ACIT Vs M/s. Majestic Properties (P) Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0053
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions19 Aug 2019Dismissed
DCIT Vs M.G. Contractors Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0052
Tribunals and Commissions19 Aug 2019Dismissed
ITO And Others @APPELLANT Kalinga Road Carriers Pvt And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0051
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions19 Aug 2019Dismissed
I.T.O Vs Pepsico India Holdings Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0050
Tribunals and Commissions19 Aug 2019Dismissed
ACIT Vs M/s. Subhash Chander & Co
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0049
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions19 Aug 2019 Allowed
Sunita Bhagchandka Vs Assistant Commissioner
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0048
Income Tax Act, 1961 — Section 68, 132(1), 133(6), 143(1), 143(2), 153A, 153C, 159
Tribunals and Commissions19 Aug 2019Partly Allowed/ Allowed
Nanda Mint & Pine Chemicals Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0047
Income Tax Act, 1961 — Section 37, 40A(3)
Tribunals and Commissions19 Aug 2019Dismissed
DCIT And Others Vs Bijnor Urban Co-operative Bank Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0046
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions19 Aug 2019Dismissed
A.C.I.T Vs Prateek Buildtech India P. Ltd.
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0045
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions19 Aug 2019Dismissed
DCIT Vs M/s. Minda Investments Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0044
Income Tax Act, 1961 — Section 14A
Tribunals and Commissions19 Aug 2019Dismissed
Addl CIT And Others Vs Nortel Networks India Pvt. Ltd And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0043
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions19 Aug 2019Partly Allowed
Harish Kumar Vs DCIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0042
Income Tax Act, 1961 — Section 10, 94(7), 133A, 142(1), 143(1), 143(2), 143(3), 271, 2710, 271(lB), 271E, 271(I)(c), 271 (J)(c), 271(1), 271 (1)(c), 274, 274(I), 274(2), 275, 276C, 288A, 292BIncome Tax (Appellate Tribunal) Rules, 1963 — Rule 11, 27Constitution Of India, 1950 — Article 14, 136, 141
Tribunals and Commissions19 Aug 2019Dismissed
ACIT And Others Vs M/s. Ishan System (P) Ltd And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0038
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions19 Aug 2019Partly Allowed
M/s Raman Kumar Sawhney Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0037
Income Tax Act, 1961 — Section 41(1), 68, 80C, 80CCF, 80D, 143(3), 234B
Tribunals and Commissions16 Aug 2019 Allowed
Mahesh Kumar Suryan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0031
Tribunals and Commissions16 Aug 2019 Allowed
Shweta Sharma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0030
Income Tax Act, 1961 — Section 142(1), 143(3), 263
Tribunals and Commissions16 Aug 2019Partly Allowed
M/s. T.V. Today Network Limited And Others Vs Addl. CIT And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0029
Income Tax Act, 1961 — Section 14A, 28, 37, 192Income Tax Rules, 1962 — Rule 8D