Tribunals and Commissions27 Aug 2019Dismissed
Income Tax Officer Vs Smiti Golyan
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0192
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,800 judgments · page 566 of 590
Tribunals and Commissions27 Aug 2019Dismissed
Exotique Exports Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0191
Income Tax Act, 1961 — Section 200A, 234E
Tribunals and Commissions27 Aug 2019Dismissed
ACIT And Others Vs M/s. NIIT Ltd And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0190
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions27 Aug 2019Allowed
Anshul Agarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0189
Income Tax Act, 1961 — Section 133(6), 143(3)
Tribunals and Commissions27 Aug 2019Partly Allowed
Hamilton Electronics Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0188
Income Tax Act, 1961 — Section 68, 69C, 133(6), 142(1), 143(1), 143(2), 147, 148
Tribunals and Commissions27 Aug 2019Dismissed
ACIT Vs Naresh Mohan
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0187
Tribunals and Commissions27 Aug 2019Partly Allowed/ Dismissed
Concentrix Daksh Services India Vs DCIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0186
Income Tax Act, 1961 — Section 92CA, 92CE, 143(3), 144C, 144C(5)Income Tax Rules, 1962 — Rule 10CB
Tribunals and Commissions27 Aug 2019Dismissed
Dai Ram Jindal, Prop. Hyat Traders Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0067
Income Tax Act, 1961 — Section 68, 69A, 131, 142(1), 143(2), 144
Tribunals and Commissions27 Aug 2019Dismissed
Income Tax Officer Vs Dayanand Pushpa Devi Charitable Trust
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0066
Income Tax Act, 1961 — Section 2(24), 11, 11(1), 11(1A), 11(1)(a), 12AA
Tribunals and Commissions26 Aug 2019Dismissed
ACIT Vs Bina Fashion N Food Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0113
Tribunals and Commissions26 Aug 2019Dismissed
DCIT And Others Vs Indirapuram Habitat Centre Pvt. Ltd And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0065
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions23 Aug 2019 Allowed
Income Tax Officer Vs M/s. Swati Housing & Construction Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0184
Income Tax Act, 1961 — Section 40(a)(ai), 40(a)(ia), 68, 133(6), 143(3), 201
Tribunals and Commissions23 Aug 2019Partly Allowed
H. J. Heinz Company, USA Vs ADIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0183
Income Tax Act, 1961 — Section 9(1 )(vi), 9(1)(vii), 44BB, 143(2), 143(3), 144C(13), 234B, 271(1)(c)
Tribunals and Commissions23 Aug 2019 Allowed
Sarvada Nangia Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0064
Income Tax Act, 1961 — Section 200, 200(3), 200A, 200A(c), 200A(1)(c), 200A(1)(d), 200A(1)(f), 234EIncome Tax Rules, 1962 — Rule 31A(4A)
Tribunals and Commissions23 Aug 2019 Allowed
Sub Divisional Office Civil Panipat Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0063
Income Tax Act, 1961 — Section 200, 200(3), 200A, 200A(c), 200A(1)(c), 200A(1)(d), 200A(1)(f), 234EIncome Tax Rules, 1962 — Rule 31A(4A)
Tribunals and Commissions23 Aug 2019Dismissed
Dolly Sabharwal, C/o C.A. Kailash Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0062
Income Tax Act, 1961 — Section 69B, 144
Tribunals and Commissions22 Aug 2019Dismissed
ACIT Vs Ishman International
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0061
Income Tax Act, 1961 — Section 5, 5(2)(b), 9, 9(1)(i), 40(a)(i), 40(a)(ia), 142(1), 143(1), 192, 194H, 195
Tribunals and Commissions21 Aug 2019Dismissed
ACIT And Others Vs Sumeera Gupta And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0178
Tribunals and Commissions21 Aug 2019Dismissed
ACIT Vs Clitoria Vanjiya Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0177
Tribunals and Commissions21 Aug 2019
DCIT Vs Oxigen Services India Pvt ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0176
Income Tax Act, 1961 — Section 268A