Tribunals and Commissions02 Sept 2019Allowed
Muzzaffarnagar Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0006
Income Tax Act, 1961 — Section 11, 12, 12A, 12AA, 12AA(3), 40(a)(ia)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,800 judgments · page 564 of 590
Tribunals and Commissions02 Sept 2019Partly Allowed
Pal Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0005
Income Tax Act, 1961 — Section 44AB
Tribunals and Commissions02 Sept 2019Allowed
Hemlata Gautam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0004
Income Tax Act, 1961 — Section 69C
Tribunals and Commissions02 Sept 2019Allowed
Alok Bhatnagar Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0003
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions02 Sept 2019Allowed
Gayatri Rishi Pal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0002
Tribunals and Commissions02 Sept 2019Allowed
M/s. Awana Tour & Travels Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0001
Tribunals and Commissions30 Aug 2019Dismissed
ITO Vs Bimal Overseas Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0218
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions30 Aug 2019Dismissed
ACIT And Others Vs Witness Builders Pvt.ltd And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0217
Income Tax Act, 1961 — Section 144, 153A
Tribunals and Commissions30 Aug 2019Partly Allowed
ACIT Vs Fortis Hospitals Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0214
Income Tax Act, 1961 — Section 14A, 32(1)(ii), 40(a)(ia), 143(2), 194LIndian Contract Act, 1872 — Section 27Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions30 Aug 2019Dismissed
DCIT Vs BSA College of Engineering & Technology Institute
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0213
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions30 Aug 2019Allowed
Pawan Kumar Tyagi Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0212
Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions30 Aug 2019Allowed
Jai Maa Bhagwati Fruit & Vegetable Co Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0211
Income Tax Act, 1961 — Section 144
Tribunals and Commissions30 Aug 2019Allowed
Kusum Srivastava Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0210
Income Tax Act, 1961 — Section 142(1), 144, 147, 148
Tribunals and Commissions30 Aug 2019Dismissed
ITO And Others Vs N&D Exports Pvt. Ltd And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0080
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions30 Aug 2019Dismissed
DCIT And Others Vs Sumit Mittal And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0079
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions29 Aug 2019Dismissed
Income Tax Officer Vs Aqua Holdings Pvt Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0209
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions29 Aug 2019Dismissed
Thot Media Pvt. Ltd Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0207
Tribunals and Commissions29 Aug 2019Dismissed
Asstt. C.I.T Vs M/s International Cars & Motors Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0078
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions29 Aug 2019Dismissed
S.K. Gold Chain Co. Pvt. Ltd Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0077
Income Tax Act, 1961 — Section 37(1), 50C, 56(1)(vii)(b), 68, 69
Tribunals and Commissions29 Aug 2019Dismissed
Asst. Commissioner Of Income Tax And Others Vs Harjeet Singh And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0076
Income Tax Act, 1961 — Section 268A