Tribunals and Commissions18 Sept 2019Dismissed
ACIT Vs M/s. Nirvan Pharmaceuticals Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0101
Income Tax Act, 1961 — Section 268A
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Income Tax Appellate Tribunal judgments
11,800 judgments · page 562 of 590
Tribunals and Commissions18 Sept 2019Dismissed
DCIT And Others Vs M/s. Monnet Power Company Ltd And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0100
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Sept 2019Dismissed
ITO Vs M/s. Mehra Jewel Palace Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0099
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Sept 2019Dismissed
DCIT And Others Vs Amit Kumar Garg And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0098
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Sept 2019Dismissed
ACIT Vs M/s. OTM Jewellery Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0097
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Sept 2019Dismissed
Income Tax Officer Vs Radha Raman
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0094
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Sept 2019Allowed
Ajay Vohra Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0093
Income Tax Act, 1961 — Section 14, 14A(2), 143(3), 234CIncome Tax Rules, 1962 — Rule 8D, 8D(2)(iii)
Tribunals and Commissions18 Sept 2019Dismissed
Brijbasi Education And Welfare Society Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0092
Income Tax Act, 1961 — Section 12A, 12AA, 15BBC, 68, 80, 143(2), 143(3), 147, 148, 151, 292BCode of Criminal Procedure, 1973 — Section 161
Tribunals and Commissions17 Sept 2019Dismissed
ACIT Vs Servants Of People Society
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0167
Income Tax Act, 1961 — Section 2(15), 10(23C)(iv), 11, 11(1), 12, 12A, 12A(b), 13(8), 80G, 143(1), 143(2), 143(3), 256(1)Constitution Of India, 1950 — Article 14
Tribunals and Commissions17 Sept 2019Allowed
Archana Gupta Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0166
Income Tax Act, 1961 — Section 68, 69, 133(6), 143(3)
Tribunals and Commissions17 Sept 2019Dismissed
JCIT Vs Dansico India Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0165
Income Tax Act, 1961 — Section 143(3), 144(c)(4)
Tribunals and Commissions17 Sept 2019Dismissed
DCIT Vs Lahore Hospital Society
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0164
Tribunals and Commissions17 Sept 2019Dismissed
Dy. Commissioner Of Income Tax Vs Prem Singla
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0163
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions17 Sept 2019Dismissed
Income Tax Officer Vs Madhu Bala Gupta
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0162
Income Tax Act, 1961 — Section 69, 268A
Tribunals and Commissions17 Sept 2019Allowed
Raj Structure Interiors Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0161
Income Tax Act, 1961 — Section 14A, 36(1)(iii)Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions17 Sept 2019Dismissed
Late Manoj Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0160
Income Tax Act, 1961 — Section 143(3), 154, 271(1)(c)
Tribunals and Commissions17 Sept 2019Allowed
M/s Tera Estates [Pvt] Ltd Vs Dy .C.I.T
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0158
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions17 Sept 2019Partly Allowed
Indo Office Solutions (P) Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0157
Income Tax Act, 1961 — Section 44AB, 132, 133A, 143(2), 147, 148, 251(2)
Tribunals and Commissions17 Sept 2019Allowed
M/s Just Be Foundation Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0122
Income Tax Act, 1961 — Section 2(15), 10(23), 10(23C), 10, 11, 11(4A), 12, 12A, 12AA, 12AA(3), 12A(1)(b), 13, 80G, 80G(5), 80G(5)(i), 80G(5)(ii), 80G(5)(iii), 80G(5)(iv), 80G(5)(v), 80G(5)(vi)Companies Act, 1956 — Section 25Income Tax Rules, 1962 — Rule 11AA, 11AA(1), 11AA(2), 11AA(3), 11AA(5)
Tribunals and Commissions17 Sept 2019Dismissed
M/S Radius Industries And Others Vs ACIT And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0120
Income Tax Act, 1961 — Section 40(a)(ia), 40A(2)(b), 40(b), 40(b)(ii), 40(b)(v), 68, 131, 133(6), 142(1), 143(1), 143(2), 143(3), 194A, 271(1)(b)