Tribunals and Commissions20 Sept 2019Allowed
Nagesh Knitwears P. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0080
Income Tax Act, 1961 — Section 143(3)
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Income Tax Appellate Tribunal judgments
11,800 judgments · page 561 of 590
Tribunals and Commissions20 Sept 2019Partly Allowed
Parminder Singh Sabharwal Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0079
Income Tax Act, 1961 — Section 40(a)(ia), 143(3), 80C, 80D,
Tribunals and Commissions19 Sept 2019Allowed
M/s Styric Chem (P) Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0156
Income Tax Act, 1961 — Section 68, 143(1), 147, 148, 151(1), 234A, 234B, 234D
Tribunals and Commissions19 Sept 2019Partly Allowed
ACIT Vs Ramit Vohra
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0091
Income Tax Act, 1961 — Section 2(22)(e), 23, 37, 37(1), 44AA, 68, 69, 80C, 80D, 133(6), 142(1), 143(2), 143(3), 144, 250(4), 251(1)(a), 271, 271A, 271(1)(b), 271(1)(c)Income Tax Rules, 1962 — Rule 46A, 46A(1), 46A(2), 46A(3), 46A(3)(a), 46A(3)(b), 46A(1)(a), 46A(1)(b), 46A(1)(c), 46A(1)(s), 46A(b), 46A(c), 46A(d)
Tribunals and Commissions19 Sept 2019Dismissed
Dy. Commissioner Of Income Tax And Others Vs U.K. Bose And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0090
Income Tax Act, 1961 — Section 271(1)(c), 254(2), 275(1A)
Tribunals and Commissions19 Sept 2019Dismissed
ITO Vs Apoorva Leasing Finance And Investments Company Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0088
Income Tax Act, 1961 — Section 68, 254(2)
Tribunals and Commissions19 Sept 2019Dismissed
Income Tax Officer Vs M/s Akshay Commercial Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0087
Income Tax Act, 1961 — Section 68, 254(2)
Tribunals and Commissions19 Sept 2019Allowed
Crew Bos Products Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0086
Income Tax Act, 1961 — Section 10B, 36(1)(iii), 143(3), 153A(1)(b), 263
Tribunals and Commissions19 Sept 2019Dismissed
ACIT Vs Delhi & District Cricket Association
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0085
Income Tax Act, 1961 — Section 2(15), 11, 12, 12A, 40A(3)
Tribunals and Commissions19 Sept 2019Allowed
Rajgul Creditnvest P. Ltd Vs Pr. CIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0084
Income Tax Act, 1961 — Section 68, 44AB, 133(6), 139(1), 142(1), 143(1), 143(2), 143(3), 147, 148, 234B, 234C, 234D, 244A, 263, 271(1)(b)
Tribunals and Commissions18 Sept 2019Dismissed
DCIT Vs Spectris Technologies (P) Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0112
Income Tax Act, 1961 — Section 32, 147
Tribunals and Commissions18 Sept 2019Dismissed
Income Tax Officer Vs M/S Apple Green Power Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0110
Income Tax Act, 1961 — Section 68, 133(6), 142(1), 143(1), 143(2), 143(3), 153A
Tribunals and Commissions18 Sept 2019Dismissed
ITO Vs Yogesh Tyagi
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0109
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Sept 2019Dismissed
Asstt. Commissioner Of Income Tax Vs M/s Sidh Automobiles Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0108
Income Tax Act, 1961 — Section 153CIncome Tax Rules, 1962 — Rule 46A
Tribunals and Commissions18 Sept 2019Dismissed
ACIT And Others Vs M/s. Pegasus Softech Pvt. Ltd And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0107
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Sept 2019Dismissed
Income Tax Officer Vs M/s Sigma Plastic Industries
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0106
Income Tax Act, 1961 — Section 80IB
Tribunals and Commissions18 Sept 2019Allowed
Sahajiv Rattan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0105
Income Tax Act, 1961 — Section 49, 54F, 131(1)(d), 234A, 234B
Tribunals and Commissions18 Sept 2019Allowed
M/s Lakhani Rubber Udyog [Pvt] Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0104
Income Tax Act, 1961 — Section 14AIncome Tax Rules, 1962 — Rule 8D, 8D(2)(iii)
Tribunals and Commissions18 Sept 2019Dismissed
M/s. Naraingarh Sugar Mills Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0103
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions18 Sept 2019Dismissed
ACIT Vs M/s. Nippon Data Systems Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0102
Income Tax Act, 1961 — Section 268A