COURT ARCHIVE

Income Tax Appellate Tribunal judgments

11,800 judgments · page 559 of 590

Tribunals and Commissions25 Sept 2019Allowed

M/s. Hindustan Glass Works Ltd Vs ACIT

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0025

Income Tax Act, 1961 — Section 68, 69C, 131, 133A, 133(6), 143, 143(3), 147, 234BIncome Tax Rules, 1962 — Rule 46A
Tribunals and Commissions24 Sept 2019Partly Allowed/ Allowed

Nirmal Oberoi Vs A.C.I.T

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0149

Income Tax Act, 1961 — Section 132, 271(1)(c)