Tribunals and Commissions30 Sept 2019 Allowed
Dy. Commissioner Of Income Tax Vs Pawan Bhadana
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0129
Income Tax Act, 1961 — Section 148Income Tax Rules, 1962 — Rule 46A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 558 of 592
Tribunals and Commissions30 Sept 2019Partly Allowed
Devendra Kumar Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0128
Income Tax Act, 1961 — Section 69
Tribunals and Commissions30 Sept 2019Dismissed
DCIT Vs M/s. Religare Technova Global Solution Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0127
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions30 Sept 2019Dismissed
Deputy Commissioner Of Income Tax Vs M/s. Modi Industries Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0126
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions30 Sept 2019Dismissed
Income Tax Officer Vs M/s. MCM Services Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0125
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions30 Sept 2019 Allowed
Medhavi Professional Services P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0124
Income Tax Act, 1961 — Section 56(2)(viib)
Tribunals and Commissions30 Sept 2019Dismissed
M/s Hind Builders Pvt. Ltd And Others Vs Income-Tax Officer And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0119
Income Tax Act, 1961 — Section 2(22)(e), 68
Tribunals and Commissions30 Sept 2019Dismissed
DCIT Vs M/s. Madhyam Housing Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0118
Income Tax Act, 1961 — Section 68, 132, 153A, 153A(1), 153C
Tribunals and Commissions30 Sept 2019Allowed
Maya Tyagi Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0117
Tribunals and Commissions30 Sept 2019Allowed
Peagasus Minerals & Metal Alloys PVT. LTD Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0116
Tribunals and Commissions30 Sept 2019Allowed
Sunita (Proprietor) Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0115
Tribunals and Commissions30 Sept 2019Allowed
Northern Zone Railway Employees Co-Operative Thrift & Credit Society Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0114
Tribunals and Commissions30 Sept 2019Dismissed
ACIT Vs M/s Prime Natural Froze Foods Export Pvt Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0096
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions30 Sept 2019Dismissed
Dy. C.I.T Vs M/s Svil Mines Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0095
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions27 Sept 2019Allowed
Raghvi Finance Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0137
Income Tax Act, 1961 — Section 69C, 132, 143(1), 143(2), 143(3), 144, 147, 147(1), 148
Tribunals and Commissions27 Sept 2019Allowed
M/s India Convention and Culture Centre Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0136
Income Tax Act, 1961 — Section 11UA, 56(2)(viib), 56(2)(viib)(a)(ii), 250Income Tax Rules, 1962 — Rule 11UA, 46(A)
Tribunals and Commissions27 Sept 2019Disposed Of
Sharmila Pundir Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0135
Income Tax Act, 1961 — Section 249(1)(j)
Tribunals and Commissions27 Sept 2019Dismissed
ACIT Vs Arvind Sachdev
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0134
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions27 Sept 2019Allowed
Vikrant Tiwari Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0133
Income Tax Act, 1961 — Section 50C, 133(6), 144, 147, 148, 151
Tribunals and Commissions27 Sept 2019Allowed
Castleton Capital LTD Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0050
Income Tax Act, 1961 — Section 68, 69C, 139(1), 143(2), 143(3), 147, 148, 151, 292BB