Tribunals and Commissions30 Sept 2019Allowed
Northern Zone Railway Employees Co-Operative Thrift & Credit Society Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0114
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,800 judgments · page 557 of 590
Tribunals and Commissions30 Sept 2019Dismissed
ACIT Vs M/s Prime Natural Froze Foods Export Pvt Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0096
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions30 Sept 2019Dismissed
Dy. C.I.T Vs M/s Svil Mines Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0095
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions27 Sept 2019Allowed
Raghvi Finance Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0137
Income Tax Act, 1961 — Section 69C, 132, 143(1), 143(2), 143(3), 144, 147, 147(1), 148
Tribunals and Commissions27 Sept 2019Allowed
M/s India Convention and Culture Centre Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0136
Income Tax Act, 1961 — Section 11UA, 56(2)(viib), 56(2)(viib)(a)(ii), 250Income Tax Rules, 1962 — Rule 11UA, 46(A)
Tribunals and Commissions27 Sept 2019Disposed Of
Sharmila Pundir Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0135
Income Tax Act, 1961 — Section 249(1)(j)
Tribunals and Commissions27 Sept 2019Dismissed
ACIT Vs Arvind Sachdev
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0134
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions27 Sept 2019Allowed
Vikrant Tiwari Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0133
Income Tax Act, 1961 — Section 50C, 133(6), 144, 147, 148, 151
Tribunals and Commissions27 Sept 2019Allowed
Castleton Capital LTD Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0050
Income Tax Act, 1961 — Section 68, 69C, 139(1), 143(2), 143(3), 147, 148, 151, 292BB
Tribunals and Commissions26 Sept 2019Dismissed
Shaikshanik Krishank Samaj Vs Additional Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0150
Income Tax Act, 1961 — Section 2(24)(iia), 2(29)(iia), 11, 11(4), 12, 12A, 12AA, 13, 68, 68D, 69, 69C, 69D, 115BC, 115BBC, 133(6), 143(3), 164(1), 164(3), 167B, 250
Tribunals and Commissions26 Sept 2019Allowed
M/s Magitech Infra Developers Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0148
Tribunals and Commissions26 Sept 2019Dismissed
ACIT Vs M/s. Shrim Investment Solution Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0147
Tribunals and Commissions26 Sept 2019Dismissed
Asstt. Commissioner Of Income Tax Vs M/s. Pearl Bottling Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0146
Tribunals and Commissions26 Sept 2019Dismissed
ACIT And Others Vs Sunil Sachdeva And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0145
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions26 Sept 2019Allowed
Shashi Jain Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0144
Income Tax Act, 1961 — Section 10, 23Income Tax Rules, 1962 — Rule 45
Tribunals and Commissions26 Sept 2019Allowed
Gurgaon Co-operative Bank Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0143
Income Tax Act, 1961 — Section 194, 194A, 194(3), 201(1), 201(1A), 206AA
Tribunals and Commissions26 Sept 2019Allowed
Ranjana Singh And Others Vs DCIT And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0142
Tribunals and Commissions26 Sept 2019Partly Allowed
Bhup Singh Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0141
Income Tax Act, 1961 — Section 54B, 143(3), 147
Tribunals and Commissions26 Sept 2019Dismissed
Padam Lal Dua Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0140
Income Tax Act, 1961 — Section 133(6), 143(1), 143(2), 144Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions26 Sept 2019Allowed
Hritnik Export Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0139
Features Of Foreign Trade Development And Regulation (FTDR) Act, 1992 — Section 8, 9(4), 11Customs Act, 1962 — Section 58, 65Income Tax Act, 1961 — Section 10B