Tribunals and Commissions04 Oct 2019Allowed
Hemla Embroidery Mills Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0037
Income Tax Act, 1961 — Section 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 556 of 592
Tribunals and Commissions04 Oct 2019 Allowed
Fateh Singh Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0034
Income Tax Act, 1961 — Section 144, 147, 221. 271(1)(c)
Tribunals and Commissions03 Oct 2019Partly Allowed
Nidhi Mehta Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0030
Income Tax Act, 1961 — Section 132, 132(1), 132(2), 139(1), 142(1)
Tribunals and Commissions03 Oct 2019Dismissed
Manoj Kumar Sharma Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0029
Income Tax Act, 1961 — Section 69, 133(6), 139A(5), 142(1), 144, 147, 148, 271(1)(c), 274, 282Income-Tax Rules, 1962 — Rule 114BConstitution Of India, 1950 — Article 12
Tribunals and Commissions03 Oct 2019Allowed
Anukesh Sharma Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0028
Income Tax Act, 1961 — Section 69, 143(3), 147, 148, 151Income-Tax Rules, 1962 — Rule 46A
Tribunals and Commissions03 Oct 2019Allowed
Bandana Bahuguna Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0027
Income Tax Act, 1961 — Section 69, 147, 149, 234B, 234C, 271(1)(c)
Tribunals and Commissions03 Oct 2019Allowed
Deepak Jain Vs ITO ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0026
Income Tax Act, 1961 — Section 143(3), 271, 271(1)(c), 274
Tribunals and Commissions03 Oct 2019Allowed
Neeraj Garg Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0025
Income Tax Act, 1961 — Section 143(3), 147, 234B, 271(1)(c)
Tribunals and Commissions03 Oct 2019Dismissed
ACIT Vs M/s. Godwin Construction Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0024
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Dismissed
ITO Vs Harish Mahajan
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0036
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Dismissed
Dy. Commissioner Of Income Tax Vs M/s. PRL Projects & Infrastructure Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0035
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019 Allowed
Yatendra Kumar Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0033
Income Tax Act, 1961 — Section 144, 147
Tribunals and Commissions01 Oct 2019 Allowed
Shubhandu Shekhar Hari Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0032
Tribunals and Commissions01 Oct 2019Dismissed
Income Tax Officer Vs Anil Suri
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0031
Income Tax Act, 1961 — Section 69A, 143(3), 254(2), 269SS, 271D
Tribunals and Commissions01 Oct 2019Allowed
ACIT And Others Vs VIC Enterprises Pvt. Ltd And Others
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0023
Income Tax Act, 1961 — Section 14A, 73, 111A
Tribunals and Commissions01 Oct 2019Dismissed
DCIT Vs M/s. Motherson Pundenz Wickmann Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0022
Tribunals and Commissions01 Oct 2019Dismissed
Nitin Johari Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0021
Income Tax Act, 1961 — Section 132, 143(1), 143(3), 153A
Tribunals and Commissions01 Oct 2019Dismissed
Assistant Commissioner Of Income Tax Vs M/s Bulland Leasing & Finance Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0020
Income Tax Act, 1961 — Section 254
Tribunals and Commissions01 Oct 2019Dismissed
DCIT Vs Usha Sharma
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0019
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Dismissed
Income Tax Officer Vs M/s. Ethical Investment Solutions Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0018
Income Tax Act, 1961 — Section 268A