Tribunals and Commissions10 Oct 2019Allowed
Bina Agarwal Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0058
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 555 of 592
Tribunals and Commissions10 Oct 2019Allowed
M/S Sunnyvale Capital Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0057
Income Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions10 Oct 2019Dismissed
ITO Vs M/s. International Cylinders Pvt. Ltd.,
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0056
Income Tax Act, 1961 — Section 80IB, 80IC
Tribunals and Commissions10 Oct 2019Dismissed
DCIT Vs M/s. DLF Cyber City Developers Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0055
Income Tax Act, 1961 — Section 24(b), 139(1), 143(3), 147, 148
Tribunals and Commissions10 Oct 2019Allowed/Dismissed
Vishnu Apartments Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0054
Income Tax Act, 1961 — Section 250
Tribunals and Commissions10 Oct 2019Partly Allowed
M/s. Gurgaon Gramin Bank (Now Sarva Haryana Gramin Bank) Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0053
Income Tax Act, 1961 — Section 10(35), 14A, 36(1)(viia)Income Tax Rules, 1962 — Rule 6ABA
Tribunals and Commissions10 Oct 2019Allowed
DCIT Vs Landcraft Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0051
Income Tax Act, 1961 — Section 68
Tribunals and Commissions10 Oct 2019Allowed
Jagjit Singh Vs Pr. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0050
Income Tax Act, 1961 — Section 54B, 143(3), 147, 148, 263, 269SS, 271D
Tribunals and Commissions10 Oct 2019Allowed/Dismissed
DLF Limited Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0049
Income Tax Act, 1961 — Section 4, 5(2), 9, 9(1), 9(l)(vi), 9(l)(vii), 9(1)(vii)(b), 201, 271
Tribunals and Commissions10 Oct 2019Partly Allowed
M/s. Unitech Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0048
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 92B, 92BA, 143(3)
Tribunals and Commissions10 Oct 2019Partly Allowed
M/s. Nalwa Steel Power Limited Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0047
Income Tax Act, 1961 — Section 80IA, 80(1)A(8), 92CA(1), 271(1 )(c)Companies Act 2013 — Section 135Income Tax Rules. 1962 — Rule 10B
Tribunals and Commissions09 Oct 2019Dismissed
Assistant Commissioner Of Income Tax Vs M/s Aamby Valley Limited
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0046
Income Tax Act, 1961 — Section 143(3), 147, 148
Tribunals and Commissions09 Oct 2019Partly Allowed
RS India Infrapower Pvt Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0045
Income Tax Act, 1961 — Section 68, 133(6), 143(3), 250Income tax (Appellate Tribunal) Rules, 1963 — Rule 29
Tribunals and Commissions04 Oct 2019Allowed
Jat Sewa Singh Vs CIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0044
Income Tax Act, 1961 — Section 12AA, 80G, 80G(5)Income Tax Rules, 1962 — Rule 17A
Tribunals and Commissions04 Oct 2019Dismissed
ACIT And Others Vs Madhukar Arenja And Others
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0043
Income Tax Act, 1961 — Section 2(22)(e), 72(1), 336
Tribunals and Commissions04 Oct 2019Partly Allowed
Kewal Lakhera Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0042
Income Tax Act, 1961 — Section 46A, 50C, 54F, 68, 69, 69A
Tribunals and Commissions04 Oct 2019Dismissed
ACIT Vs Jagdish Prasad Gupta
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0041
Income Tax Act, 1961 — Section 41(3)
Tribunals and Commissions04 Oct 2019Dismissed
DCIT Vs Jamnalal Bajaj Foundation
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0040
Income Tax Act, 1961 — Section 11(1), 11(2), 12AA, 80G, 139, 139(1), 139(2), 139(4), 199Income Tax Rules, 1962 — Rule 17
Tribunals and Commissions04 Oct 2019Allowed
Gulshan Kumar Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0039
Income Tax Act, 1961 — Section 271(1) (c)
Tribunals and Commissions04 Oct 2019Dismissed
ACIT Vs M/s. Sahara India Life Insurance Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0038
Income Tax Act, 1961 — Section 14A, 28, 43B, 44