Tribunals and Commissions14 Oct 2019Allowed/Dismissed
DCIT(Exemption) Vs M/s. Navudai Sikshan Evam Jan Kalyan Sewa Samiti
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0101
Income Tax Act, 1961 — Section 254(2), 268A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 553 of 592
Tribunals and Commissions14 Oct 2019Allowed
Desh Raj Arora Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0100
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions14 Oct 2019Dismissed
ACIT Vs M/s. NY Dox Services Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0099
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions14 Oct 2019Dismissed
Income Tax Officer Vs Reena Verma
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0098
Income Tax Act, 1961 — Section 143(3), 282(1)(c)
Tribunals and Commissions14 Oct 2019Dismissed
ACIT Vs M/s. Kanda Agriculture P. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0097
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions14 Oct 2019Dismissed
ACIT Vs M/s. Buniyad Builders Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0096
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions14 Oct 2019Dismissed
DCIT Vs M/s. Mankind Pharma Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0095
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions14 Oct 2019Allowed
Vinay Subhikhi Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0094
Income Tax Act, 1961 — Section 132, 132(4), 153A
Tribunals and Commissions14 Oct 2019Dismissed
Dy. Commissioner Of Income Tax Vs M/s Green Park Estate (P)Ltd. And Ors
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0093
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions14 Oct 2019Allowed
Indian By Blood Foundation Vs CIT(E)
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0092
Income Tax Act, 1961 — Section 11, 12, 12A, 12AA
Tribunals and Commissions14 Oct 2019Allowed
Phulvati Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0091
Income Tax Act, 1961 — Section 144, 147, 148, 234A, 234b
Tribunals and Commissions14 Oct 2019Allowed
Emmsons International Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0090
Income Tax Act, 1961 — Section 37(1), 40A(2)
Tribunals and Commissions14 Oct 2019Dismissed
DCIT Vs Chanchal Singh Dhek
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0089
Income Tax Act, 1961 — Section 40(a)(ia), 154
Tribunals and Commissions14 Oct 2019Dismissed
ACIT Vs Classic Lamps Industries P. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0088
Tribunals and Commissions14 Oct 2019Allowed/Dismissed
DCIT And Ors Vs M/s. Prominent Realtech Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0087
Income Tax Act, 1961 — Section 132, 143(3), 153C, 153A
Tribunals and Commissions14 Oct 2019Partly Allowed
M/s. Godwin Resort & Hotel Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0086
Income Tax Act, 1961 — Section 115BBE, 115BBE(1), 115BBE(2)
Tribunals and Commissions14 Oct 2019Allowed
Upma Shukla Proprietor Troubleshooters Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0085
Income Tax Act, 1961 — Section 50C
Tribunals and Commissions14 Oct 2019Partly Allowed
Satish Arora Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0084
Income Tax Act, 1961 — Section 201(1), 40(a)(ia)
Tribunals and Commissions14 Oct 2019Allowed
Inergy Automotive Systems Manufacturing India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0083
Income Tax Act, 1961 — Section 92D, 246, 246A, 250Income Tax Rules, 1962 — Rule 10D, 10D(4)
Tribunals and Commissions14 Oct 2019Partly Allowed
M/s. Harparshad and Company Pvt. Ltd., C/o. Escorts Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0082
Income Tax Act, 1961 — Section 14A, 40A2(b)Income Tax Rules, 1962 — Rule 8D