Tribunals and Commissions16 Oct 2019Dismissed
Income Tax Officer Vs M/s. Worthwhile Portfolio Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0142
Income Tax Act, 1961 — Section 68, 268A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 551 of 592
Tribunals and Commissions16 Oct 2019Dismissed
Abha Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0141
Income Tax Act, 1961 — Section 132, 144, 148, 271(1)(c)
Tribunals and Commissions16 Oct 2019Allowed
Swarovski India Pvt. Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0140
Tribunals and Commissions16 Oct 2019Partly Allowed
CHL Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0139
Income Tax Act, 1961 — Section 14AIncome Tax Rules, 1962 — Rule 8D
Tribunals and Commissions16 Oct 2019Dismissed
Asstt. Commissioner Of Income Tax Vs M/s Real Growth Commercial Enterprises Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0138
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions16 Oct 2019Allowed
DCIT Vs M/s. Marubeni India P. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0137
Income Tax Act, 1961 — Section 92B
Tribunals and Commissions16 Oct 2019Allowed/Dismissed
Prasad & Co. P. Ltd. And Ors Vs DCIT And Ors
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0136
Income Tax Act, 1961 — Section 43BLimitation Act 1963 — Section 18
Tribunals and Commissions16 Oct 2019Dismissed
DCIT Vs M/s. HCL Comnet System & Services Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0135
Income Tax Act, 1961 — Section 10A, 14A, 143(3)Income Tax Rules, 1962 — Rule 8D, 8D(2)(iii)
Tribunals and Commissions16 Oct 2019Allowed
Alcatel Lucent India Ltd. Vs Addl CIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0134
Income Tax Act, 1961 — Section 271(1)(c), 92CA(1), 92CA(3), 92DIncome Tax Rules, 1962 — Rule 10D
Tribunals and Commissions16 Oct 2019Dismissed
M/s. Metal Coatings (India) Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0133
Income Tax Act, 1961 — Section 14A, 143(3), 154Income Tax Rules, 1962 — Rule 8D, 8D(2)(i), 8D(2)(ii), 8D(2)(iii)
Tribunals and Commissions16 Oct 2019Dismissed
ITO Vs Pratap Singh
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0132
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions16 Oct 2019Allowed
Harbhajan Singh Makkar Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0131
Income Tax Act, 1961 — Section 148
Tribunals and Commissions16 Oct 2019Allowed
M/s. Federal Mogul TPR (India) Ltd. Vs JCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0130
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions16 Oct 2019Allowed
Mahesh Kumar Gupta Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0129
Income Tax Act, 1961 — Section 143(3)Land Acquisition Act 1894 — Section 28
Tribunals and Commissions16 Oct 2019Allowed
Kamal Narain Kapoor And Ors Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0128
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions16 Oct 2019Allowed
Flovel Energy Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0127
Income Tax Act, 1961 — Section 292BB
Tribunals and Commissions16 Oct 2019Partly Allowed
Dharmender Kumar C/O Raj Kumar & Associates Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0126
Income Tax Act, 1961 — Section 143(3), 147, 148, 151
Tribunals and Commissions16 Oct 2019Partly Allowed
Evergain Securities (P) Ltd. Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0125
Income Tax Act, 1961 — Section 143(3), 151
Tribunals and Commissions16 Oct 2019Allowed
Raj Kumar Sharma Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0124
Income Tax Act, 1961 — Section 36(1 )(iii), 57(iii)
Tribunals and Commissions15 Oct 2019Dismissed
ACIT Vs M/s S.A. Finest Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0123