Tribunals and Commissions01 May 2019Dismissed
Rizwan, Punhana Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0018
Income Tax Act, 1961 — Section 142(1), 143(2)Limitation Act, 1963 — Section 5
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
10,999 judgments · page 549 of 550
Tribunals and Commissions01 May 2019 Allowed
Hemlata Jain Vs ACIT
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0017
Income Tax Act, 1961 — Section 10(38), 68, 143(3)
Tribunals and Commissions02 Apr 2019Allowed
Sail Refractory Unit Vs ITO, TDS Ward Bokaro
Income Tax Appellate Tribunal · (2019) 04 ITAT CK 0001
Income Tax Act, 1961 — Section 201(1), 201(1A)
Tribunals and Commissions12 Dec 2018Dismissed
ACIT Vs Karam Chand Rubber Industries (P) Ltd
Income Tax Appellate Tribunal · (2018) 12 ITAT CK 0003
Income-tax Act, 1961 — Section 40A(2)(b), 131, 132, 142(1), 143(2), 153A
Tribunals and Commissions10 Dec 2018Allowed
Vinod Soni Vs I.T.O, Tds-Ward, Faridabad
Income Tax Appellate Tribunal · (2018) 12 ITAT CK 0004
Income-tax Act, 1961 — Section 201, 201(1), 201(1A), 201(1A)(i), 133(6), 194LA, 194IA, 194IA(1), 194IA(2), 194LIncome Tax Rules, 1962 — Rule 30(2)
Tribunals and Commissions26 Nov 2018Allowed
Anubhav Jain Vs I.T.O
Income Tax Appellate Tribunal · (2018) 11 ITAT CK 0002
Income-tax Act, 1961 — 10(38), 142(1), 143(2), 143(3)
Tribunals and Commissions01 Oct 2018Partly Allowed
Rajat Exports Import (India) Pvt. Ltd Vs I.T.O
Income Tax Appellate Tribunal · (2018) 10 ITAT CK 0004
Income-tax Act, 1961 — Section 68
Tribunals and Commissions01 Oct 2018Dismissed
ACIT Vs R J Corp. Ltd
Income Tax Appellate Tribunal · (2018) 10 ITAT CK 0003
Income-tax Act, 1961 — Section 73, 133(6)Income-tax Rules, 1962 — Rule 46A
Tribunals and Commissions30 Aug 2018Dismissed
Young Indian Vs Addl. Dit (Inv.)
Income Tax Appellate Tribunal · (2018) 08 ITAT CK 0008
Income-tax Act, 1961 — Section 25, 131A, 131(lA), 133(6), 139(4), 139(5), 272A, 272A(1)(c), 272A(2), 131(1), 131(1), 131(1A), 139(5), 272A(1)(c)Taxation Laws (Amendment) Act 1975 — Section 131(lA)Essential Commodities Act, 1955 — Section 3(1)
Tribunals and Commissions23 Aug 2018Allowed
Moet Hennessy India Pvt Ltd Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2018) 08 ITAT CK 0010
Income-tax Act, 1961 — Section 37(1), 92B, 92F(v), 143(3), 144C
Tribunals and Commissions23 Aug 2018Dismissed
Pee Aar Securities Ltd Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2018) 08 ITAT CK 0009
Income-tax Act, 1961 — Section 68, 143(3), 147, 148, 151, 153A, 133(6)
Tribunals and Commissions13 Aug 2018Allowed
Rakesh Kumar Vs Cit
Income Tax Appellate Tribunal · (2018) 08 ITAT CK 0007
Income-tax Act, 1961 — Section 40(a)(ia), 143(3), 194H, 263
Tribunals and Commissions10 Aug 2018Partly Allowed
M/s Priyatam Plaschem Pvt Vs Income Tax Officer
Income Tax Appellate Tribunal · (2018) 08 ITAT CK 0011
Income-tax Act, 1961 — Section 56(2)(viib), 68, 69C, 131, 133(6), 143(2)Income-tax Rules, 1962 — Rule 11 UA(2)(a), 46A
Tribunals and Commissions06 Aug 2018Allowed
Pioneer Town Planners Pvt. Ltd Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2018) 08 ITAT CK 0012
Income-tax Act, 1961 — Section 143(2), 143(3), 147, 148, 151, 292B
Tribunals and Commissions19 Jul 2018Allowed
M/s Clc & Sons Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2018) 07 ITAT CK 0002
Income-tax Act, 1961 — Section 32, 32(1)
Tribunals and Commissions06 Jul 2018Allowed
Bellsea Ltd Vs Adit
Income Tax Appellate Tribunal · (2018) 07 ITAT CK 0001
Income-tax Act, 1961 — Section 3, 16, 44BB, 234B, 271(1)(c), 363, 364Income-tax Act, 1961 — Article S(2)(g), (2)(h), 5, 5(2)(g), 7
Tribunals and Commissions27 Jun 2018Dismissed
DCIT Vs M/s Sterling Ornament (P) Ltd
Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0001
Income-tax Act, 1961 — Section 9,9(1)(vii), 40(a)(i),143(1), 142(1), 143(2), 143(3), 195, 195(1), 195(2), 195(4),195(5), 195(9)
Tribunals and Commissions25 Jun 2018Allowed
Moti Adhesives P. Ltd Vs I.T.O
Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0002
Income-tax Act, 1961 — Section 68, 69, 131, 132, 139, 142(1), 143(1), 143(2), 143(3), 147, 148,153A, 153C, 292C
Tribunals and Commissions19 Jun 2018Allowed
M/s. Pesak Ventures Ltd Vs DCIT (International Taxation)
Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0003
Income-tax Act, 1961 — Section 2(28A), 9(1), 92CA(3), 143(2), 143(3), 144C(1), 144C(13), 159, 160(1), 163, 176, 176(3), 176(5), 178, 234B, 271(l)(c), 292BIncome-tax Rules, 1962 — Rule 11UA
Tribunals and Commissions06 Jun 2018Dismissed
Assistant Commissioner Of Income Vs M/S Splendor Landbase Limited
Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0005
Income-tax Act, 1961 — Section 32, 32(2), 80, 80AC, 80IB(10)132, 139, 139(1), 139(3), 139(5), 143(3), 147, 148, 149, 151, 153, 153A, 153A(1)(a), 154, 158B, 158B(b), 271(1)(c)