COURT ARCHIVE

Income Tax Appellate Tribunal judgments

10,999 judgments · page 548 of 550

Tribunals and Commissions03 May 2019 Allowed

Jeeshan Ahmad Vs ITO

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0002

Income Tax Act, 1961 — Section 69A, 144A, 271(1)(c)
Tribunals and Commissions03 May 2019 Allowed

Sunny Chemicals Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0001

Income Tax Act, 1961 — Section 68, 133(6), 142(1), 143(2)Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions02 May 2019Dismissed

Tidewater Marine International Inc Vs DCIT

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0028

Income Tax Act, 1961 — Section 5, 9, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40, 41, 43, 43A, 44BB, 44BB(2), 44DA, 143(3), 144C(1), 144C(3)(b)
Tribunals and Commissions01 May 2019Dismissed

Parvez Vs ACIT

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0020

Income Tax Act, 1961 — Section 144, 147, 154