Tribunals and Commissions15 Oct 2019Dismissed
DCIT Vs Subhas Chander Sehgal
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0122
Income Tax Act, 1961 — Section 268A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 552 of 592
Tribunals and Commissions15 Oct 2019Dismissed
ACIT Vs M/s. Hitachi Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0121
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions15 Oct 2019Dismissed
Surender Arora, Prop. Electro Sales Corporation Vs J.C.I.T.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0120
Income Tax Act, 1961 — Section 143(2), 145(3)
Tribunals and Commissions15 Oct 2019Allowed
M/s. Devyani Food Industries Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0119
Income Tax Act, 1961 — Section 44AB, 115JB, 132, 142(1), 143(2)
Tribunals and Commissions15 Oct 2019Allowed
Copal Research India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0118
Income Tax Act, 1961 — Section 92C(3), 92D, 144CIncome Tax Rules, 1962 — Rule 10D
Tribunals and Commissions15 Oct 2019Dismissed
Asstt. Commissioner Of Income tax Vs Gurcharan Singh Bhatia
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0117
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions15 Oct 2019Dismissed
ACIT Vs M/s. CMS Impex India Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0116
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions15 Oct 2019Allowed
Sushil Kumar Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0115
Income Tax Act, 1961 — Section 2(14), 144, 147
Tribunals and Commissions15 Oct 2019Allowed
Dynamix India Drill - Con Co. Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0114
Income Tax Act, 1961 — Section 68, 250(6)Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions15 Oct 2019Dismissed
ACIT Vs Gurnihal Singh Pirzada
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0113
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions15 Oct 2019Allowed
Celiac Society Of India Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0112
Income Tax Act, 1961 — Section 11, 12A, 80G(5)(vi), 194J
Tribunals and Commissions15 Oct 2019Allowed
Karam Chand Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0111
Income Tax Act, 1961 — Section 2(14), 2(14)(III)(B), 54, 54B, 54D, 54EC, 54ED, 54F, 147, 148
Tribunals and Commissions15 Oct 2019Partly Allowed
Divya Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0110
Income Tax Act, 1961 — Section 143(3), 147, 151
Tribunals and Commissions15 Oct 2019Allowed
M/S Sambhav Buildcon (P) Ltd. And Ors Vs Addl , CIT And Ors
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0109
Income Tax Act, 1961 — Section 68, 69, 69C
Tribunals and Commissions15 Oct 2019Dismissed
DCIT Vs M/s. Mosaic India Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0108
Income Tax Act, 1961 — Section 143(3), 144C
Tribunals and Commissions14 Oct 2019Dismissed
Addl. CIT Vs M/s. Honeywell International (India) Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0107
Income Tax Act, 1961 — Section 250
Tribunals and Commissions14 Oct 2019Dismissed
ACIT Vs IIGM Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0106
Income Tax Act, 1961 — Section 40A(2)(b), 143(3)
Tribunals and Commissions14 Oct 2019Allowed/Dismissed
Income Tax Officer Vs Anil Kumar Batra Prop. Lucky Food Products
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0104
Income Tax Act, 1961 — Section 254(2), 268A
Tribunals and Commissions14 Oct 2019Dismissed
ACIT Vs M/s. Parsavnath Developers Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0103
Income Tax Act, 1961 — Section 254(2), 268A
Tribunals and Commissions14 Oct 2019Dismissed
Income Tax Officer Vs Mani Ram
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0102
Income Tax Act, 1961 — Section 254(2), 268A