COURT ARCHIVE

Income Tax Appellate Tribunal judgments

11,800 judgments · page 560 of 590

Tribunals and Commissions24 Sept 2019Partly Allowed

M/s. Avaya India Pvt. Ltd Vs Addl. CIT

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0056

Income Tax Act, 1961 — Section 37, 92B, 92C, 92CA(1), 92CE, 92D, 133(6), 143(3), 144C, 234A, 234B, 271(1)(c)
Tribunals and Commissions23 Sept 2019Allowed

JatSewa Sangh Vs CIT

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0152

Income Tax Act, 1961 — Section 12AA
Tribunals and Commissions23 Sept 2019Allowed

Bhawna Sharma Vs DCIT

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0076

Income Tax Act, 1961 — Section 2(29A), 2(29B), 2{42A), 2(4233), 2S42B, 45, 54, 54(1), 54F, 54F(1), 64, 139, 139(1), 143(3), 234A, 234B, 234C, 234D, 271(l)(c), 288A