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Income Tax Appellate Tribunal judgments

11,800 judgments · page 563 of 590

Tribunals and Commissions17 Sept 2019Allowed

World Institution Development Programme Vs ITO

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0113

Income Tax Act, 1961 — Section 2(15), 10(22), 10(23C)(vi), 11, 12, 12A, 12AA, 80G(5), 80G(5)(vi), 143(3), 271(l)(c)

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Tribunals and Commissions16 Sept 2019Dismissed

Income Tax Officer Vs Mahi Preet Kaur

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0121

Income Tax Act, 1961 — Section 268A

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Tribunals and Commissions03 Sept 2019Allowed

ACIT And Others Vs Comfort Net Traders (I) P. Ltd And Others

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0024

Income Tax Act, 1961 — Section 132, 143(2), 143(3), 153A

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Tribunals and Commissions03 Sept 2019Dismissed

DCIT Vs Avijit Chaliha

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0017

Income Tax Act, 1961 — Section 6, 143(3), 147, 250

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Tribunals and Commissions03 Sept 2019Dismissed

DCIT Vs Om Prakash Jindal Gramin Jan Kalyan Sansthan

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0016

Income Tax Act, 1961 — Section 11, 12, 12AA(1), 72, 73, 74, 80G

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Tribunals and Commissions03 Sept 2019Allowed

Ratna Commercial Enterprises P. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0015

Income Tax Act, 1961 — Section 14A, 45, 54E, 115J, 115JB, 271(1)(c)

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Tribunals and Commissions03 Sept 2019Partly Allowed

Mahagun India Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0014

Income Tax Act, 1961 — Section 10(38), 14A, 143(3)Income Tax Rules, 1962 — Rule 8D

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Tribunals and Commissions03 Sept 2019Dismissed

M/s Sherpalo Inida Advisors Private Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0013

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Tribunals and Commissions03 Sept 2019Allowed

M/s. ICAI Registered Valuers Organisation Vs Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0012

Income Tax Act, 1961 — Section 12A, 12AACompanies Act, 2013 — Section 8(1), 25

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Tribunals and Commissions02 Sept 2019Allowed

Jai Prakash Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0023

Income Tax Act, 1961 — Section 40(A)(3), 271, 271(1)(c), 274

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Tribunals and Commissions02 Sept 2019Dismissed

Ravinder Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0022

Income Tax Act, 1961 — Section 44AD, 68, 147, 148

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Tribunals and Commissions02 Sept 2019Dismissed

Paramjit Singh Soni Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0021

Income Tax Act, 1961 — Section 194A

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Tribunals and Commissions02 Sept 2019Allowed

Amanpreet Kaur And Others Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0020

Income Tax Act, 1961 — Section 271, 271(1)(c)

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Tribunals and Commissions02 Sept 2019Dismissed

Rajendra Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0019

Income Tax Act, 1961 — Section 133A

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Tribunals and Commissions02 Sept 2019Allowed

Amit Gupta Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0018

Income Tax Act, 1961 — Section 250(6)

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Tribunals and Commissions02 Sept 2019Dismissed

Parvinder Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0011

Income Tax Act, 1961 — Section 143(1)

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Tribunals and Commissions02 Sept 2019Allowed

Shivani Agarwal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0010

Income Tax Act, 1961 — Section 68, 148

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Tribunals and Commissions02 Sept 2019Allowed

Nishi Kapoor Vs ITO

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0009

Income Tax Act, 1961 — Section 129, 142(1), 143(3), 147, 148

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Tribunals and Commissions02 Sept 2019Dismissed

Income Tax Officer Vs M/s. National High Power Test Laboratory Pvt. Ltd

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0008

Income Tax Act, 1961 — Section 56

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Tribunals and Commissions02 Sept 2019Dismissed

Jasneet Kaur Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0007

Income Tax Act, 1961 — Section 143(3), 147, 148

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