COURT ARCHIVE

Income Tax Appellate Tribunal judgments

11,800 judgments · page 569 of 590

Tribunals and Commissions14 Aug 2019 Allowed

Ashutosh Shukla Vs ITO

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0034

Income Tax Act, 1961 — Section 68, 131, 250(6), 271(1)(c)
Tribunals and Commissions14 Aug 2019 Allowed

Gajendra Kaur Vs ITO

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0028

Income Tax Act, 1961 — Section 50C, 54, 144, 147, 148
Tribunals and Commissions13 Aug 2019 Allowed

M/s Ideal Hitech Engineering Equipment Vs ITO

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0185

Income Tax Act, 1961 — Section 22, 23, 23(1), 23(b), 23(1)(a), 23(1)(c), 23(2)(a), 23(2)(b), 23(3)(a), 23(3)(c), 24(a), 133(6), 142(1), 143(2), 143(3), 250, 251(2)Companies Act, 2013 — Section 12Companies Act, 1956 — Section 146
Tribunals and Commissions13 Aug 2019Dismissed

Rajesh J Aeren Vs ACIT

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0041

Income Tax Act, 1961 — Section 84, 127, 132, 132(1), 133A, 143(2f), 143(3), 147, 234A, 234A(3), 234B, 234B(3), 246(A), 251, 251(1), 251(1)(a), 251(2), 251(21), 271AAA, 271(1)(c)Indian Income- Tax Act, 1922 — Section 31, 31(3)(a)Income Tax [Appellate Tribunal] Rules, 1963 — Rule 10, 24
Tribunals and Commissions13 Aug 2019Partly Allowed

Labo Tek Vs JCIT

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0039

Income Tax Act, 1961 — Section 40(a)(ia), 133(6), 145(3)
Tribunals and Commissions13 Aug 2019 Allowed

Sudha Jajodia Vs ACIT

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0020

Income Tax Act, 1961 — Section 271(1)(c), 274