Tribunals and Commissions08 Aug 2019 Allowed
Vinod Chugh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0157
Income Tax Act, 1961 — Section 143(3), 271(1)(c), 274
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,800 judgments · page 571 of 590
Tribunals and Commissions08 Aug 2019Partly Allowed
M/s MKM Finsec (P.) Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0156
Income Tax Act, 1961 — Section 234B
Tribunals and Commissions08 Aug 2019Dismissed
Income Tax Officer Vs M/s. Metals Russia India Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0155
Income Tax Act, 1961 — Section 35C, 40(a), 44BBB, 92A, 92B, 92D, 92E, 92F(iii), 271BA, 131, 143(3), 271BA, 271G
Tribunals and Commissions08 Aug 2019 Allowed
M/s. Vcorp Mercantile Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0154
Income Tax Act, 1961 — Section 147, 271(1)(c)
Tribunals and Commissions08 Aug 2019Partly Allowed
Uttarakhand Uthan Samiti Vs DGIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0153
Income Tax Act, 1961 — Section 2(23C), 10(23C), 10(23C)(vi), 10(23C)(via), 12AA, 13l(l)(b), 127, 132, 132(4), 139, 263, 292C
Tribunals and Commissions08 Aug 2019Partly Allowed
M/s Pace Industries Pvt. Ltd.(For Erstwhile Institure Of Quality Ltd.) Vs DCIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0152
Income Tax Act, 1961 — Section 30(a)(ii), 30(c)(ii), 31(i), 31(ii), 32(1), 32(1)(ii), 38(2)Income Tax (Appellate Tribunal) Rules, 1962 — Rule 46A
Tribunals and Commissions08 Aug 2019Dismissed
ACIT Vs M/s India Farm Forestry Development Cooperative Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0151
Income Tax Act, 1961 — Section 37, 37(1), 80G
Tribunals and Commissions08 Aug 2019 Allowed
DCIT Vs M/s. Avichal Buildcon (P) Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0150
Income Tax Act, 1961 — Section 32(1), 43(1), 43(l), 80IB, 80IC, 143(3)
Tribunals and Commissions08 Aug 2019Dismissed
Asstt. Commissioner OF Income Tax Vs M/s. Boutique Hotels Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0149
Income Tax Act, 1961 — Section 37, 57, 80IB, 80IB(7), 271(1)(c)
Tribunals and Commissions08 Aug 2019Partly Allowed
Rohtas Singh And Others Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0148
Income Tax Act, 1961 — Section 54, 54B, 54F, 133(6), 143(3), 147, 148, 271(1)(c)Income Tax Appellate Tribunal Rules, 1963 — Section 24
Tribunals and Commissions08 Aug 2019Dismissed
Addl. CIT Vs M/s The Fertilizer Corporation Of India Limited
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0147
Income Tax Act, 1961 — Section 2(XVIII), 41(1), 43B, 43B(d), 43B(e), 143(3), 271, 271(l)(c)
Tribunals and Commissions08 Aug 2019 Allowed
Power Welfare Organisation Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0130
Income Tax Act, 1961 — Section 143(2), 271(1)(c)
Tribunals and Commissions08 Aug 2019Dismissed
Attar Singh And Others ITO And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0129
Income Tax Act, 1961 — Section 2(7A), 2(47), 28, 50C, 54, 54B, 54EC, 54F, 115WD, 120, 120(1), 120(2), 121, 123, 124, 124(1), 124(2), 124(3), 124(3)(a), 124(3)(b), 125, 126, 127, 139, 139(1), 142(1), 143(1)(a), 143(2), 143(3), 147, 148, 149(1)(b), 151, 153A, 158BC, 246A, 124(3)(a), 246A, 263Right To Information Act, 2005 — Section 6(3)
Tribunals and Commissions08 Aug 2019 Allowed
Shahpuris P. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0128
Income Tax Act, 1961 — Section 142(1), 143(3), 144, 147, 148
Tribunals and Commissions08 Aug 2019 Allowed
Zameer Ahmed Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0127
Income Tax Act, 1961 — Section 44D, 69
Tribunals and Commissions08 Aug 2019Partly Allowed
Ashok Kumar Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0126
Income Tax Act, 1961 — Section 142(1), 143(2), 144, 147, 148, 271(l)(c)
Tribunals and Commissions08 Aug 2019 Allowed
Pawan Kumar Goel Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0125
Income Tax Act, 1961 — Section 144, 271(1)(c)
Tribunals and Commissions08 Aug 2019 Allowed
M/s. Kalinga Conduits & Electricables (P) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0124
Income Tax Act, 1961 — Section 142(1), 271(1)(b)
Tribunals and Commissions08 Aug 2019 Allowed
M/s. Shrishti Buildhome Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0123
Income Tax Act, 1961 — Section 68, 143(3), 147
Tribunals and Commissions08 Aug 2019 Allowed
Suman Sharma Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0122
Income Tax Act, 1961 — Section 68, 143(3), 147, 148