Tribunals and Commissions16 Apr 2021Partly Allowed
M/s. New Delhi Tyre House, 31-32, Jungpura Extn, Market New Delhi Vs ACIT
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0021
Income Tax Act, 1961 — Section 41(1), 143(3), 251
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Income Tax Appellate Tribunal judgments
10,999 judgments · page 506 of 550
Tribunals and Commissions15 Apr 2021Allowed
Symantec Asia Pacific Pte. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0029
Income Tax Act, 1961 — Section 143(3), 144C(13), 195, 253(l)(d), 271(l)(c)
Tribunals and Commissions09 Apr 2021Allowed
M/s Singh Consultancy Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0001
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions08 Apr 2021Dismissed
DCIT Vs Dee Development Engineers Ltd.
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0004
Income Tax Act, 1961 — Section 2(24)(x), 14A, 37(1)Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions08 Apr 2021Dismissed
M/s. New Modern Bazaar Departmental Store Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0003
Income Tax Act, 1961 — Section 37(1), 143(3), 201(1A)
Tribunals and Commissions08 Apr 2021Partly Allowed
Balbir Singh Kohli Vs ITO
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0002
Income Tax Act, 1961 — Section 2(22)(e)
Tribunals and Commissions26 Mar 2021Dismissed
M/s Scan Holdings Pvt. Ltd. Vs Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0039
Direct Tax Vivad Se Vishwas Act, 2020 — Section 5(1)
Tribunals and Commissions26 Mar 2021Allowed
Super Industries Vs ITO
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0038
Income Tax Act, 1961 — Section 69C, 147, 148
Tribunals and Commissions26 Mar 2021Dismissed
DCIT Vs M/s. DLF Universal Ltd.
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0037
Income Tax Act, 1961 — Section 14A, 132, 132A, 147, 148, 153AIncome Tax Rules, 1962 — Rule 8D
Tribunals and Commissions26 Mar 2021Dismissed
M/s. Discovery Estates Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0036
Income Tax Act, 1961 — Section 143(3), 250
Tribunals and Commissions26 Mar 2021Dismissed
ACIT Vs Mohit Saraogi
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0035
Tribunals and Commissions19 Mar 2021Disposed Of
Charu Agarwal Vs DCIT
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0023
Tribunals and Commissions19 Mar 2021Partly Allowed
ITO Vs Direct Mercantile Company Pvt. Ltd.
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0022
Income Tax Act, 1961 — Section 143(3), 250(4)
Tribunals and Commissions18 Mar 2021Dismissed
ACIT Vs Satish Kumar Gupta
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0032
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Mar 2021Allowed
Lord Krishna Rice Mills Vs ITO
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0031
Income Tax Act, 1961 — Section 32(1)
Tribunals and Commissions18 Mar 2021Allowed
Komal Khanna Vs Income Tax Officer
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0030
Income Tax Act, 1961 — Section 144, 147
Tribunals and Commissions18 Mar 2021Dismissed
M/s Pawan Hans Ltd. Vs Dy. CIT
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0029
Income Tax Act, 1961 — Section 115JB
Tribunals and Commissions18 Mar 2021Allowed
Dua Health Care Pvt Ltd Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0028
Income Tax Act, 1961 — Section 147, 148
Tribunals and Commissions18 Mar 2021Allowed
HBN Insurance Agencies Pvt. Ltd. Vs ACIT `
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0027
Income Tax Act, 1961 — Section 254, 271, 271(1)(c), 274Income Tax(Appellate Tribunal) Rules, 1963 — Rule 11
Tribunals and Commissions18 Mar 2021Dismissed
ACIT Vs National Highway Authority Of India
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0026
Income Tax Act, 1961 — Section 194C