CourtKutchehry.com

COURT ARCHIVE

Income Tax Appellate Tribunal judgments

10,999 judgments · page 505 of 550

Tribunals and Commissions01 Sept 2021Dismissed

Dy. C.I.T Vs Genpact India

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0001

Constitution Of India, 1950 — Article 226Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 2(31), 10A, 10AA, 14A, 77A, 77CA, 115QA, 142(1), 143(2), 143(3), 246A, 292B
Read judgment
Tribunals and Commissions31 Aug 2021Allowed

J.D. Sons Steel Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2021) 08 ITAT CK 0100

Income Tax Act, 1961 — Section 68, 139, 139(1), 143(1), 143(3), 147, 147(b), 148, 148(1), 148(2), 151
Read judgment
Tribunals and Commissions31 Aug 2021Allowed

Sunit Shah Vs I.T.O

Income Tax Appellate Tribunal · (2021) 08 ITAT CK 0099

Income Tax Act, 1961 — Section 2, 142(1), 143(2), 271, 271(1)(c), 274
Read judgment
Tribunals and Commissions31 Aug 2021Partly Allowed

IFCI Ltd Vs DCIT

Income Tax Appellate Tribunal · (2021) 08 ITAT CK 0098

Income Tax Rules, 1962 — Rule 8D, 8D(2), 46AIncome Tax Act, 1961 — Section 14A
Read judgment
Tribunals and Commissions20 Apr 2021Allowed

Vineet Malhotra Vs ACIT

Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0015

Income Tax Act, 1961 — Section 143(3), 147, 148, 149, 150, 151, 234D
Read judgment
Tribunals and Commissions20 Apr 2021Dismissed

Shailaja Vs ITO

Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0014

Income Tax Act, 1961 — Section 54F, 139(5)
Read judgment
Tribunals and Commissions19 Apr 2021Allowed

Anand Bisht Vs ITO

Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0020

Income Tax Act, 1961 — Section 36(1)(iii) , 68, 250(6)
Read judgment
Tribunals and Commissions16 Apr 2021Allowed

Paramjeeet Singh Vs ACIT

Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0022

Income Tax Act, 1961 — Section 10(37), 45, 143(3), 147, 148
Read judgment