Tribunals and Commissions28 Sept 2021Allowed
Instyle Exports Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0029
Income Tax Act, 1961 — Section 24(b), 44AB, 143(3), 271, 271(1)(c), 274
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Income Tax Appellate Tribunal judgments
10,999 judgments · page 503 of 550
Tribunals and Commissions28 Sept 2021Partly Allowed
M/S ERM India Pvt. Ltd Vs National e-assessment Centre
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0028
Income Tax Act, 1961 — Section 92B, 144C
Tribunals and Commissions28 Sept 2021Allowed
Trasngulf Frozen Foods Containers Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0027
Income Tax Act, 1961 — Section 40(a)(ia), 44AE, 143(3), 145(3), 271, 271(1)(c), 274
Tribunals and Commissions28 Sept 2021
Gautam Kumar Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0026
Income Tax Act, 1961 — Section 69, 131, 132, 133, 143(2), 153A
Tribunals and Commissions27 Sept 2021Partly Allowed
Posco Engineering and Construction Company Vs DCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0042
Income Tax Act, 1961 — Section 9(i)(vii), 143(3), 144C, 144C(1), 144C(5), 144C(13), 243B, 271(1)(c), 274, 292B, 292BB
Tribunals and Commissions27 Sept 2021Partly Allowed
Dimple Anand Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0035
Income Tax Act, 1961 — Section 68, 143(3)
Tribunals and Commissions27 Sept 2021Dismissed
Fragrance Construction Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0034
Income Tax Act, 1961 — Section 40A(3), 132, 143(3), 147, 148, 153A, 153C, 271(1)(c)
Tribunals and Commissions27 Sept 2021Dismissed/Allowed
ACIT Vs Pratima Sarwate
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0033
Income Tax Act, 1961 — Section 54, 54EC, 54F
Tribunals and Commissions27 Sept 2021Dismissed
Income Tax Officer Vs M/s Tata Teleservices Limited
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0032
Income Tax Rules, 1962 — Rule 46A, 46A(3)Income Tax Act, 1961 — Section 194H, 201(1), 201(1A), 250(4)
Tribunals and Commissions27 Sept 2021Allowed
Babli Kukreja Vs DCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0031
Income Tax Act, 1961 — Section 132, 132(4), 142A, 142(2A), 143(1), 143(2), 143(3), 153A, 153C
Tribunals and Commissions24 Sept 2021Division Bench
Treta E Technologies Company Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0045
Income Tax Act, 1961 — Section 139, 143(2), 147, 148, 151, 194C
Tribunals and Commissions24 Sept 2021Allowed
M/S. Ashok Kumar & Family Vs Income Tax Officer
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0044
Income Tax Act, 1961 — Section 69, 142(1), 144, 147, 148, 251(2)
Tribunals and Commissions24 Sept 2021Partly Allowed
M/S Shri Krishna Jewels Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0038
Income Tax Act, 1961 — Section 133A, 271(1)(c)
Tribunals and Commissions24 Sept 2021Dismissed
Orient Craft Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0037
Income Tax Act, 1961 — Section 4, 5, 14A, 14A(1), 132(4), 153A, 153D, 234B
Tribunals and Commissions24 Sept 2021Allowed
FMI Automotive Components Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0036
Income Tax Rules, 1962 — Rule 10B(2), 10G, 10TA, 10TA(b), 10TA(b)(3), 10TA(h)Income Tax Act, 1961 — Section 37, 37(1), 43B, 139, 139(1), 143(3), 144C, 143(3A), 143(3B), 234B, 234C
Tribunals and Commissions23 Sept 2021
Asstt. Commissioner of Income-Tax (E) Vs Professional Assistance For Development Action
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0046
Income Tax Act, 1961 — Section 2(15), 11, 11(1), 12, 143(3)
Tribunals and Commissions23 Sept 2021Allowed
Pawan Kumar Bansil Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0041
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions23 Sept 2021Allowed
North Eastern Carrying Corporation Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0040
Income Tax Act, 1961 — Section 2, 2(28A), 40(a)(ia), 143(3), 194A(3)(iii), 194H, 197A, 197A(1F), 201(1), 201(1A)
Tribunals and Commissions23 Sept 2021Allowed
Association Of State Road Transport Undertakings Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0039
Income Tax Act, 1961 — Section 10, 10(23C), 10(23C)(iv), 10(46), 11, 11(1), 11(2), 11(3), 11(3)(c), 11(7), 12, 12A, 12AA, 13, 143(3)
Tribunals and Commissions07 Sept 2021Partly Allowed
Rita Rana Vs ITO
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0025