Tribunals and Commissions07 Sept 2021Allowed
M/s Pearey Lal & Sons (E.P.) Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0024
Income Tax Act, 1961 — Section 14A, 36(1)(va), 143(3), 234C
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Income Tax Appellate Tribunal judgments
10,999 judgments · page 504 of 550
Tribunals and Commissions07 Sept 2021Allowed
ZME Global India LLP Vs Pr. CIT-12
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0023
Income Tax Act, 1961 — Section 37, 40A2(b), 119, 142(1), 143(2), 143(3), 263, 283
Tribunals and Commissions07 Sept 2021Dismissed
DCIT Vs M/s. G.R. Goenka Education Society
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0022
Income Tax Act, 1961 — Section 2(15), 11, 12A, 13(1), 13(1)(c), 13(3), 80G(5)(vi), 143(3)Trade Marks Act, 1999 — Section 40(2)
Tribunals and Commissions06 Sept 2021Dismissed
I.T.O Vs M/s Glitz Builders Pvt Ltd
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0021
Income Tax Act, 1961 — Section 132, 153A
Tribunals and Commissions06 Sept 2021Dismissed
A.C.I.T Vs Ultimate Flexipack Ltd.
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0020
Income Tax Act, 1961 — Section 80IB, 80IC
Tribunals and Commissions06 Sept 2021Partly Allowed
ExLServices.com (India) Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0019
Income Tax Rules, 1962 — Rule 8D, 8D(2)Income Tax Act, 1961 — Section 10(34), 10(35), 14A, 14A(2), 19(34), 32, 40(a)(ii), 115JB, 143(3), 155JB, 271(1)(c)
Tribunals and Commissions06 Sept 2021Allowed
Krishan Lal Madhok Vs A.C.I.T.
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0018
Income Tax Act, 1961 — Section 69, 132, 132A, 139, 147, 148, 149, 151, 153, 153A, 153A(1), 153A(1)(a), 153B, 153C, 271(1)(c)
Tribunals and Commissions06 Sept 2021Dismissed
ACIT Vs SBEC Bioenergy Ltd
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0017
Income Tax Act, 1961 — Section 80IA, 80IA(4)(iv), 115JB, 143(1), 143(2), 143(3), 145(2)
Tribunals and Commissions03 Sept 2021Allowed
Nokia India Pvt.Ltd Vs JCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0016
Tribunals and Commissions03 Sept 2021Partly Allowed
Paliwal GDR Homestyles (P.) Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0015
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions03 Sept 2021Allowed
Jamnalal Bajaj Foundation Vs DCIT(E)
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0014
Income Tax Act, 1961 — Section 11(2), 11(3), 11(3)(c), 11(3)(d), 12A, 14A, 142(1), 143(2), 143(3), 271(1)(c), 274
Tribunals and Commissions03 Sept 2021Allowed
M/s. Bansal Infinlease Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0013
Income Tax Act, 1961 — Section 68, 127, 132, 142(1), 143(2), 143(3), 153A, 153C, 153C(1)
Tribunals and Commissions03 Sept 2021Allowed
Radhe Shyam Bansal Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0012
Income Tax Act, 1961 — Section 68, 131, 132, 132(4), 133(6), 142(1), 143(2), 143(3), 153A
Tribunals and Commissions03 Sept 2021Allowed
M/s. Bansal In Hold Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0011
Income Tax Act, 1961 — Section 68, 127, 132, 142(1), 143(2), 153A, 153C, 153C(1)
Tribunals and Commissions02 Sept 2021Dismissed
DCIT Vs M/s Provestment Securities Pvt. Ltd
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0010
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 36(l)(iii), 68, 250
Tribunals and Commissions02 Sept 2021Allowed
M/s Mondon Investments Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0009
Income Tax Act, 1961 — Section 4, 92, 243, 243B, 243C, 243D
Tribunals and Commissions02 Sept 2021Allowed
Himanshu Medicare Pvt Ltd. Vs A.C.I.T.
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0008
Income Tax Act, 1961 — Section 271, 271(1)(c), 274
Tribunals and Commissions01 Sept 2021Dismissed
A.C.I.T Vs Indian Rail Finance Corp. Ltd
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0007
Income Tax Act, 1961 — Section 115JA
Tribunals and Commissions01 Sept 2021Dismissed
Addl. CIT Vs Housing & Urban Development Corporation Ltd
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0006
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions01 Sept 2021Allowed
Kangra Co-operative Bank Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0005
Income Tax Act, 1961 — Section 143(3), 211, 243B, 243C, 244A, 244A(1)(a)General Clauses Act, 1897 — Section 10