Tribunals and Commissions05 Aug 2022Allowed
Susanta Kumar Mishra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0004
Income Tax Act, 1961 — Section 147, 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 501 of 592
Tribunals and Commissions05 Aug 2022Allowed
Savita Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0003
Income Tax Act, 1961 — Section 142(1), 144, 147, 148, 271(1)(c)
Tribunals and Commissions05 Aug 2022Partly Allowed
M/s SMV Agencies Pvt. Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0002
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 143(3), 147, 151, 153C, 250A
Tribunals and Commissions05 Aug 2022
ACIT Vs Deloitte Haskins & Sells
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0001
Income Tax Act, 1961 — Section 40(a)(ia), 40(b) 40(1)(ia), 198
Tribunals and Commissions04 Aug 2022Allowed
Pawan Kumar Jindal Vs ITO
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0013
Income Tax Act, 1961 — Section 68, 143(3), 271(1)(c)
Tribunals and Commissions04 Aug 2022Dismissed
Gordon Herbert India Limited Vs ACIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0012
Income Tax Act, 1961 — Section 132, 143(3), 144, 158BC, 245
Tribunals and Commissions04 Aug 2022Allowed
Rathi Steel & Power Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0011
Income Tax Act, 1961 — Section 203, 250(4), 272A(2)(g), 272A(4), 273B
Tribunals and Commissions04 Aug 2022Partly Allowed
Jasbinder Singh (Prop.) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0010
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 69, 80C, 143(1), 144
Tribunals and Commissions04 Aug 2022Dismissed
Mukesh Vs ITO
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0009
Income Tax Act, 1961 — Section 271(1)(b), 271(1)(c), 271F
Tribunals and Commissions04 Aug 2022Partly Allowed
Deloitte Haskins & Sells Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0008
Income Tax Act, 1961 — Section 37(1), 40(a)(ia), 40(b), 143(3), 147, 148, 149, 250(6)
Tribunals and Commissions04 Aug 2022Allowed
ACIT Vs Genus Electrotech Limited
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0007
Income Tax Act, 1961 — Section 43, 43(1), 115JA, 115JB, 143(3), 154, 250, 263
Tribunals and Commissions03 Aug 2022Dismissed
ITO Vs Mahanivesh Stock & Shares Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0022
Income Tax Act, 1961 — Section 68
Tribunals and Commissions03 Aug 2022Dismissed
Innovions Consulting Pvt.Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0021
Income Tax Act, 1961 — Section 132, 153A, 153C
Tribunals and Commissions03 Aug 2022Allowed
Kailash Chander Kochhar Vs DCIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0020
Income Tax Act, 1961 — Section 44AD, 44ADA, 143(1), 143(1)(a)(vi), 154, 194D, 194DA
Tribunals and Commissions03 Aug 2022Allowed
Muzaffarnagar District Cooperative Bank Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0019
Income Tax Act, 1961 — Section 271(1)(c)Direct Tax Vivad se Vishwas Act, 2020 — Section 5(2), 6
Tribunals and Commissions03 Aug 2022Dismissed
DCIT Vs M/s. Routes Car Rentals (I) Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0018
Income Tax Act, 1961 — Section 68
Tribunals and Commissions03 Aug 2022Dismissed
A.C.I.T Vs M/s Green Delhi BQS Limited
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0017
Income Tax Act, 1961 — Section 4, 36(1)(iii), 143(3)
Tribunals and Commissions03 Aug 2022
ACIT Vs Symantec Asia Pacific Pte. Ltd.
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0016
Income Tax Act, 1961 — Section 9(1)(vi), 143(3), 144C(3)(b), 195
Tribunals and Commissions03 Aug 2022Allowed
JCIT Vs M B Power (Madhya Pradesh) Ltd.
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0015
Income Tax Act, 1961 — Section 56, 57, 142(1), 143(2)
Tribunals and Commissions03 Aug 2022Allowed
Rajesh Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0014
Income Tax Act, 1961 — Section 68, 80HH, 143(3), 147, 148, 148(1), 148(2), 151, 260A