Tribunals and Commissions17 Mar 2021Dismissed
JCIT Vs M/s. Agriculture Insurance Company Of India Ltd.
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0034
Income Tax Act, 1961 — Section 28, 43B, 44Income Tax Rules, 1962 — Rule 8D
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
10,999 judgments · page 507 of 550
Tribunals and Commissions22 Sept 2020Partly Allowed
Mitsui & Co. Ltd. Vs DDIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0021
Tribunals and Commissions22 Sept 2020Allowed
M/S Ganpati Breweries Ltd Vs ITO
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0020
Tribunals and Commissions22 Sept 2020Allowed
Alok Swarup Vs Income Tax Officer
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0019
Income Tax Act, 1961 — Section 50C, 143(3), 147, 234A, 234B, 234C
Tribunals and Commissions21 Sept 2020Allowed
M/s. Best PrinsEcotech P. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0018
Income Tax Act, 1961 — Section 35D(2), 271(1)(c)
Tribunals and Commissions21 Sept 2020Dismissed
DCIT Vs Association of State Road Transport Undertaking
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0017
Income Tax Act, 1961 — Section 2(15), 10(23C)(iv)
Tribunals and Commissions21 Sept 2020Dismissed
Income Tax Officer Vs Buniyad Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0016
Income Tax Act, 1961 — Section 115JB, 115JB(2)(k)(ii)
Tribunals and Commissions17 Sept 2020Allowed
K K Jewellers Vs ITO
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0015
Tribunals and Commissions17 Sept 2020Partly Allowed
Ram Prakash Rustogi Vs ITO
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0014
Tribunals and Commissions17 Sept 2020Allowed
Delhi Agroha Vikas Trust Vs CIT (E)
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0013
Income Tax Act, 1961 — Section 2(35), 12AA, 80G, 253(5) , 253 (6)
Tribunals and Commissions17 Sept 2020Allowed
Sequel Alloys & Wires Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0012
Tribunals and Commissions16 Sept 2020Allowed
M/S Deluxe Alloys Pvt. Vs DCIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0011
Tribunals and Commissions16 Sept 2020Allowed
Nishit Fincap Pvt Ltd Vs I.T.O
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0010
Income Tax Act, 1961 — Section 147, 148, 153A
Tribunals and Commissions16 Sept 2020Partly Allowed
GE India Business Services Private Limited Vs Addl. CIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0009
Income Tax Act, 1961 — Section 14A, 92C(3), 144C(5), 234A, 271(1 )(c)Income Tax Rules, 1962 — Rule 8D, 10D
Tribunals and Commissions16 Sept 2020Partly Allowed
Simec Indus Resources Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0008
Income Tax Act, 1961 — Section 144C(5)Special Economic Zones Act, 2005 — Section 2(j), 2(z), 51 Special Economic Zones Rules, 2006 — Rule 76
Tribunals and Commissions15 Sept 2020Dismissed
DCIT Vs Romi Shiv
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0007
Income Tax Act, 1961 — Section 250, 268A
Tribunals and Commissions14 Sept 2020Allowed/Dismissed
M/s Midland Credit Management India Pvt Ltd And Ors Vs C.I.T And Ors
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0006
Income Tax Act, 1961 — Section 10A, 10B, 40(a), 40(a)(ii), 92C, 115JBIncome Tax Rules, 1962 — Rule 10A, 10E, 10B(2), 10B(3), 10B(2)(b), 10B(4)
Tribunals and Commissions11 Sept 2020Dismissed
DCIT Vs Densply India Pvt Ltd
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0005
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions11 Sept 2020Partly Allowed/ Allowed
WM India Technical and Consulting Services Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0004
Income Tax Act, 1961 — Section 14A, 14A(2), 244A, 271(1)(c)Income Tax Rules, 1962 — Rule 8D, 8D(2)(iii), 10B(i)(a)
Tribunals and Commissions10 Sept 2020Allowed
M/S Vikas Strips Ltd Vs DCIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0003
Income Tax Act, 1961 — Section 68, 143(2), 147, 148, 292BB