COURT ARCHIVE

Income Tax Appellate Tribunal judgments

10,999 judgments · page 508 of 550

Tribunals and Commissions10 Sept 2020Allowed

Mamurpur Cooperative Thrift and Credit Society Ltd. Vs CIT

Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0002

Income Tax Act, 1961 — Section 9(1), 25(1 )(a), 80P, 143(3), 269SS, 269T, 271(1)(c), 271D, 271E, 273B, 274, 274E, 275, 275(1)(C), 279, 279EIncome Tax (Appellate Tribunal) Rules, 1963 — Rule 11, 29

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Tribunals and Commissions10 Sept 2020Dismissed

D.C.I.T Vs Metal One Corporation India Pvt Ltd

Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0001

Income Tax Rules, 1962 — Rule 46A

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Tribunals and Commissions18 Oct 2019Allowed

M/s. Indian Herbs Specialties Pvt. Ltd. Vs Addl. CIT

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0158

Income Tax Act, 1961 — Section 14A, 80IC, 80IC(2)(b), 80IC(8)Income Tax Rules 1962 — Rule 8D

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Tribunals and Commissions18 Oct 2019Partly Allowed

ACIT Vs M/s Kiran Udyog

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0157

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Tribunals and Commissions18 Oct 2019Allowed

M/s. Emergent Ventures India Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0156

Income Tax Act, 1961 — Section 14A, 40(a)(i), 143(2), 144, 145(3)Income Tax Rules 1962 — Rule 46A

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Tribunals and Commissions18 Oct 2019Dismissed

ACIT Vs M/s. Uttam Enterprises Pvt.

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0155

Income Tax Act, 1961 — Section 268A

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Tribunals and Commissions18 Oct 2019Dismissed

Chakra Dhari Sureka Vs Asstt. Commissioner of Income Tax

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0154

Income Tax Act, 1961 — Section 144, 153CIncome tax (Appellate Tribunal) Rules, 1963 — Rule 24

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Tribunals and Commissions18 Oct 2019Allowed

CRM Services India Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0153

Income Tax Act, 1961 — Section 143(3), 144CIncome tax (Appellate Tribunal) Rules, 1963 — Rule 29

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Tribunals and Commissions18 Oct 2019Dismissed

Income Tax Officer Vs M/s. Skyline Buildcon Pvt. Ltd.

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0152

Income Tax Act, 1961 — Section 268A

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Tribunals and Commissions18 Oct 2019Dismissed

ACIT And Ors Vs M/s Offcom Systems Pvt. Ltd. And Ors

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0151

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Tribunals and Commissions18 Oct 2019Dismissed

Super Auto Centre Vs ITO

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0150

Income Tax Act, 1961 — Section 36, 36(1)(iii)

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Tribunals and Commissions18 Oct 2019Dismissed

Reed & Pick Impex (P) Ltd. Vs ITO

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0149

Income Tax Act, 1961 — Section 36(1)(iii), 142(1), 143(2)

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Tribunals and Commissions18 Oct 2019Allowed

Iov Registered Valuers Foundation Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0168

Income Tax Act, 1961 — Section 2(15), 12AACompany Act, 2013 — Section 8Companies (Registered Valuers And Valuation) Rules, 2017 — Rule 13

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Tribunals and Commissions17 Oct 2019Allowed

Sushruta Education Trust Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0167

Income Tax Act, 1961 — Section 12AA, 80G

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Tribunals and Commissions17 Oct 2019Dismissed

ACIT Vs Anil Aggarwal

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0166

Income Tax Act, 1961 — Section 268A

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Tribunals and Commissions17 Oct 2019Dismissed

Income Tax Officer Vs Suresh Kumar Goyal

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0165

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Tribunals and Commissions17 Oct 2019Dismissed

Income Tax Officer Vs M/S Time Centre For Media And Management And Studies Vs

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0164

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Tribunals and Commissions17 Oct 2019Dismissed

Deputy Commissioner Of Income Tax Vs Sheraton International LLC

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0163

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Tribunals and Commissions17 Oct 2019Allowed

Whirlpool Of India Ltd. Vs Asstt. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0162

Income Tax Act, 1961 — Section 254(4)

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Tribunals and Commissions17 Oct 2019Partly Allowed

Bridal Jewellery Mfg. Co. Vs DCIT

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0161

Income Tax Act, 1961 — Section 92CA(1)

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