Tribunals and Commissions07 Sept 2022Dismissed
DCIT Vs Minda Industries Ltd.
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0021
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 496 of 592
Tribunals and Commissions07 Sept 2022Dismissed
Ashwini Kumar Bajaj Vs DCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0020
Income Tax Act, 1961 — Section 28(va), 28(1), 127, 132, 139(1), 142(1), 143(2), 143(3), 153A, 234A, 234B, 234C
Tribunals and Commissions07 Sept 2022Dismissed
ACIT Vs Onicra Credit Rating Agency of India Ltd.
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0019
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(v), 36(1)(va), 37, 139(1)Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions07 Sept 2022Allowed
DLF Garden City Indore Pvt. Ltd. Vs Pr. CIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0018
Income Tax Act, 1961 — Section 43EB, 142(1), 143(2), 143(3), 145, 145(1), 145(2), 263
Tribunals and Commissions07 Sept 2022Partly Allowed
Cinepolis India Pvt. Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0017
Income Tax Act, 1961 — Section 2(47), 40(A)(ia), 201(1), 201(1A)
Tribunals and Commissions06 Sept 2022Allowed
MNC HERS Vs ACIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0031
Income Tax Act, 1961 — Section 80IC, 147
Tribunals and Commissions06 Sept 2022Dismissed
ACIT (E) Vs National Association Of Software And Service Companies Office Cum
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0030
Income Tax Act, 1961 — Section 2(15), 11, 12
Tribunals and Commissions06 Sept 2022Dismissed
M/S Oriental Insurance Co. Ltd Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0027
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions06 Sept 2022Dismissed
Addl. C.I.T Vs M/S Metro Institute of Medical Sciences Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0026
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii), 8D(2)(i), 8D(2)(iii)Income Tax Act, 1961 — Section 2(24)(x), 14A, 36(1)(iii), 36(1)(va), 37, 43B, 139(1)
Tribunals and Commissions06 Sept 2022Allowed
ACIT Vs Knowledge Infrastructure Systems Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0025
Income Tax Act, 1961 — Section 92CA, 92CA(3), 143(1), 143(2), 143(3), 250(4), 251(1), 254(4)
Tribunals and Commissions06 Sept 2022Allowed
Mass Metals Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0023
Income Tax Act, 1961 — Section 32(2), 72(1), 139(1), 139(3), 143(3)
Tribunals and Commissions06 Sept 2022Dismissed
ACIT Vs M/S. Bhudeva Estate Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0022
Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions05 Sept 2022Dismissed
DCIT Vs M/s. Usha International Limited
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0039
Income Tax Act, 1961 — Section 36(1)(va)
Tribunals and Commissions05 Sept 2022Allowed
Mahinder Kumar Dixit Vs Ward-1(5)
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0038
Income Tax Act, 1961 — Section 2(23)(x), 2(24)(x), 36(1)(va), 43B, 143(1)
Tribunals and Commissions05 Sept 2022Allowed
TDI Infrastructure Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0037
Income Tax Act, 1961 — Section 194C, 196, 201(1), 201(1A), 271(1)(c)
Tribunals and Commissions05 Sept 2022Allowed
Nalwa Investment Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0008
Income Tax Appellate Tribunal Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions05 Sept 2022Dismissed
DCIT Vs M/S. ONGC Videsh Limited
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0003
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 32, 32(1)(ii), 37, 37(1), 42, 57Information Technology Act, 2000 — Section 2(1)(i)
Tribunals and Commissions05 Sept 2022Dismissed
A.C.I.T Vs M/S Moet Hennessy India Pvt Ltd
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0002
Tribunals and Commissions02 Sept 2022Allowed
Rits Jewellers Pvt. Ltd. Vs Pr. CIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0009
Income Tax Act, 1961 — Section 133(6), 142(1), 143(1), 143(2), 143(3), 147, 263
Tribunals and Commissions02 Sept 2022Dismissed
ACIT Vs Adidas India Marketing Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0007
Income Tax Act, 1961 — Section 92CA(3), 143(3)(ii), 144C