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Income Tax Appellate Tribunal judgments

11,831 judgments · page 494 of 592

Tribunals and Commissions19 Sept 2022Partly Allowed

Kamla Devi Vs ITO

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0081

Income Tax Act, 1961 — Section 10(37), 56, 56(2), 57(iv), 143(3), 145A, 145A(b), 147, 148Land Acquisition Act, 1894 — Section 28
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Tribunals and Commissions19 Sept 2022Allowed

Paras Commtrade P.Ltd Vs ITO

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0079

Income Tax Act, 1961 — Section 142(1), 143(2), 144, 147, 148, 148(2)
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Tribunals and Commissions19 Sept 2022Allowed

Akash Education Society Vs CIT(A)-I

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0078

Income Tax Act, 1961 — Section 2(15), 11, 11(4A), 11(1)(a), 11(1)(b), 12, 12A, 143(3), 147, 148, 151(1), 251, 251(1)(A), 251(2)
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Tribunals and Commissions15 Sept 2022Allowed

ITO Vs Gungun Gold Infra Pvt. Ltd

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0042

Income Tax Act, 1961 — Section 68, 142(1), 143(1), 143(2), 143(3), 147, 147(a), 148, 149
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Tribunals and Commissions15 Sept 2022Allowed

M/S A. G. Peripherals Vs ACIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0040

Income Tax Act, 1961 — Section 80IB, 80IC, 80IC(2)(ii), 80IC(8)(ix), 263
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Tribunals and Commissions14 Sept 2022Allowed

Satya Prakash Sharma Vs ITO

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0049

Income Tax Act, 1961 — Section 133(6), 142(1), 143(2), 143(3), 144, 234B, 234C, 234D, 271(1)(C)
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Tribunals and Commissions13 Sept 2022Allowed

APPT FASHION, Vs DCIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0056

Income Tax Act, 1961 — Section 36, 36(1)(va), 43B, 143(1)
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