Tribunals and Commissions27 Sept 2022Partly Allowed
Norton Lifelock Singapore PTE Vs DCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0110
Income Tax Act, 1961 — Section 91(vi), 143(3), 144C(13)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 492 of 592
Tribunals and Commissions27 Sept 2022Partly Allowed
WAPCOS Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0099
Income Tax Act, 1961 — Section 9(1)(vi), 40(a)(ia), 143(3), 194J, 195, 201(1)
Tribunals and Commissions27 Sept 2022Partly Allowed
M/S. Cvent India Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0098
Income Tax Rules, 1962 — Rule 10DIncome Tax Act, 1961 — Section 92CA(1), 92C(2), 92CA(3), 92D, 234B, 234D, 244A, 271(1)(c), 274
Tribunals and Commissions27 Sept 2022Allowed
ELI Research India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0097
Income Tax Act, 1961 — Section 92CA, 92CA(1), 92(3), 143(3), 144C, 144C(10), 144C(13), 270A
Tribunals and Commissions27 Sept 2022Partly Allowed
Travelport Global Distribution System BV Vs DCIT(International Taxation)
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0096
Income Tax Act, 1961 — Section 5(2), 9(1)(i), 40(a)(ia), 143(3), 144C(5), 144C(13), 154, 234B, 254(2)
Tribunals and Commissions27 Sept 2022Allowed
ITO Vs M/S. Airwave International Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0095
Income Tax Act, 1961 — Section 56J, 132A, 143(3), 147, 148
Tribunals and Commissions27 Sept 2022Dismissed
Income Tax Officer Vs Lalit Kumar Suhag
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0094
Income Tax Act, 1961 — Section 44AB, 68, 143(2), 143(3), 147, 148, 149, 271B
Tribunals and Commissions26 Sept 2022Dismissed
Dharam Pal Singh Negi Vs ACIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0106
Tribunals and Commissions26 Sept 2022Allowed
Symantec Asia Pacific Pte Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0105
Income Tax Act, 1961 — Section 9(1)(vi), 143(3), 144C(13)
Tribunals and Commissions26 Sept 2022Allowed
Vera Fritsch Vs DCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0104
Income Tax Act, 1961 — Section 10(6)(ii), 17(1), 17(1)(i), 143(3), 144, 147, 148
Tribunals and Commissions26 Sept 2022Dismissed
ACIT Vs M/S. Exclusive Motors Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0103
Income Tax Act, 1961 — Section 40(a)(i), 195
Tribunals and Commissions26 Sept 2022Dismissed
DCIT Vs APCO Worldwide (India) Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0102
Income Tax Act, 1961 — Section 40(a)(i), 195
Tribunals and Commissions26 Sept 2022Partly Allowed
Bombardier Transportation Sweden AB Vs DCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0101
Income Tax Act, 1961 — Section 9(1), 250, 271(1)(c)
Tribunals and Commissions26 Sept 2022Allowed
Oracle Systems Corporation (Formerly Known As �Oracle Corporation�) Vs Assistant Director Of Income Tax
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0100
Income Tax Act, 1961 — Section 115A, 139, 139(1), 142(1), 143(1), 143(2), 143(3), 147, 148
Tribunals and Commissions23 Sept 2022Dismissed
International Hospital Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0088
Income Tax Act, 1961 — Section 154
Tribunals and Commissions23 Sept 2022Dismissed
Income Tax Officer Vs M/s. Corporate Greens Condominium Association
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0087
Income Tax Act, 1961 — Section 40(b), 40(ba), 57(iii)
Tribunals and Commissions23 Sept 2022Allowed
Sheraton International Vs JCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0086
Income Tax Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 9(1)(i), 9(1)(vi), 9(1)(vIi), 195(2), 234B, 234C
Tribunals and Commissions23 Sept 2022Allowed
State Bank Of India Vs ACIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0085
Income Tax Rules, 1962 — Rule 2BIncome Tax Act, 1961 — Section 10(5), 133A, 201(1), 201(1A)
Tribunals and Commissions23 Sept 2022Dismissed
ACIT Vs Excel Pack Limited
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0084
Income Tax Act, 1961 — Section 80IC, 143(3)
Tribunals and Commissions23 Sept 2022Dismissed
ITO (E) Vs Sports Good Export Promotion Council
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0083
Income Tax Act, 1961 — Section 2(15), 11, 11(1), 11(1)(a), 11(1)(c), 12, 143(1)