Tribunals and Commissions13 Oct 2022
M/S Huawei Technologies Co. Ltd. Vs Additional D.I.T
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0033
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 490 of 592
Tribunals and Commissions12 Oct 2022Dismissed
ACIT Vs Satish Arora
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0056
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68
Tribunals and Commissions12 Oct 2022Dismissed
Unitech Wireless (Tamilnadu) Private Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0026
Income Tax Act, 1961 — Section 194H, 194J
Tribunals and Commissions12 Oct 2022Partly Allowed
Chawla Techno Construct Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0025
Income Tax Act, 1961 — Section 50C, 143(3), 250
Tribunals and Commissions12 Oct 2022Allowed
M/S State Bank Of India Vs Asst. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0024
Income Tax Rules, 1962 — Rule 2BIncome Tax Act, 1961 — Section 10(5), 192, 201(1), 201(1A), 201(3), 201(3)(ii)
Tribunals and Commissions12 Oct 2022Dismissed
DCIT Vs CMI Limited
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0023
Income Tax Act, 1961 — Section 41, 68, 133(6), 143(3)
Tribunals and Commissions12 Oct 2022Dismissed
DCIT Vs Meera Gupta
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0022
Income Tax Act, 1961 — Section 54F, 68, 69, 132, 139(1) 143(2), 143(3), 153A
Tribunals and Commissions11 Oct 2022Allowed
Shyam Products P. Ltd Vs ITO
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0057
Income Tax Act, 1961 — Section 131, 142(1), 143(2), 143(3), 147, 147(a), 147(b), 148, 151, 153C, 153C(1)(b), 292B
Tribunals and Commissions11 Oct 2022Allowed
M/S Market India Pvt. Ltd. Vs I.T.O
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0032
Income Tax Act, 1961 — Section 143(3), 144C
Tribunals and Commissions11 Oct 2022Allowed
M/S Fujitsu Consulting India Pvt. Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0031
Income Tax Act, 1961 — Section 92B, 143(3), 144C, 234A, 234B, 234C, 271(1)(c)
Tribunals and Commissions11 Oct 2022Allowed
Sanyog Kohli Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0030
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 147, 148
Tribunals and Commissions11 Oct 2022Dismissed
Whirlpool Of India Ltd Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0029
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 92, 92CA(3), 94
Tribunals and Commissions11 Oct 2022Dismissed
ITO Vs M/S. Sharan Svadha LLP
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0028
Income Tax Act, 1961 — Section 50C, 56(2)(vii), 56(2)(vii)(a), 56(2)(vii)(b), 56(2)(x), 69, 69B, 142A, 143(3), 271(1)(c)
Tribunals and Commissions11 Oct 2022Partly Allowed
Capital Bus Service Pvt. Ltd Vs Dy.CIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0027
Income Tax Act, 1961 — Section 68, 132, 142(1), 143(2), 144, 153A, 271F
Tribunals and Commissions07 Oct 2022Partly Allowed
Vipul Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0004
Income Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions07 Oct 2022Partly Allowed
M/S. Bertelsmann Marketing Services Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0002
Income Tax Act, 1961 — Section 92, 92B, 92CA(1), 92CA(3), 92CA(4), 142(1), 143(2), 143(3), 144C, 144C(5), 271(1)(c)
Tribunals and Commissions07 Oct 2022Allowed
Manish Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0001
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 147, 148
Tribunals and Commissions06 Oct 2022Partly Allowed
M/S. BSC C And C Kurali Toll Road Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0005
Tribunals and Commissions04 Oct 2022Allowed
Kadir Ahmed Vs Income Tax Officer
Income Tax Appellate Tribunal ·
Income Tax Act, 1961 — Section 68, 142(1), 143(1), 143(3), 147, 148, 151, 158BC, 271(1)(c)
Tribunals and Commissions04 Oct 2022Dismissed
Anant Overseas P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0015
Income Tax Rules, 1962 — Rule 8D, 8D(2), 8D(2)(iii)Income Tax Act, 1961 — Section 14A