Tribunals and Commissions04 Oct 2022Allowed
Upendra Kumar Vs ITO
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0014
Income Tax Act, 1961 — Section 69A, 142(1), 144, 147, 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 491 of 592
Tribunals and Commissions04 Oct 2022Allowed
Ramesh Kumar Khurana Vs ITO
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0013
Income Tax Act, 1961 — Section 57
Tribunals and Commissions04 Oct 2022Dismissed
Lufthansa German Airlines Vs DCIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0012
Income Tax Act, 1961 — Section 44BBA, 90, 271(1)(c)
Tribunals and Commissions04 Oct 2022Allowed
Belvedere Park Condominium Association Vs ITO
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0011
Income Tax Act, 1961 — Section 40(ba), 57(iii)
Tribunals and Commissions04 Oct 2022Allowed
Hind Globe Links Vs ACIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0010
Income Tax Act, 1961 — Section 68, 143(3), 147, 148, 151
Tribunals and Commissions04 Oct 2022Dismissed
DCIT Vs M/S. Sareen Sports Industries
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0009
Income Tax Act, 1961 — Section 40(as)(ia), 68, 194H
Tribunals and Commissions04 Oct 2022Allowed
Expedia Online Travel Services India Private Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0008
Income Tax Rules, 1962 — Rule 10DIncome Tax Act, 1961 — Section 92CA, 92CA(3), 92D, 142(1), 143(2), 143(3), 144B, 144C, 144C(5), 144C(13), 156, 234B, 271(1)(c)
Tribunals and Commissions04 Oct 2022Allowed
Organica Water Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0007
Income Tax Act, 1961 — Section 92, 92CA(1), 143(3), 144B, 144C(5), 144C(13)
Tribunals and Commissions04 Oct 2022Allowed
Manjit Singh Gahlot Vs E Income Tax Officer
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0006
Income Tax Act, 1961 — Section 131, 132, 132(4), 142(1), 143(3), 147, 148, 271(1)(c)
Tribunals and Commissions03 Oct 2022Allowed
M/S Cognyte Technologies Israel Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0020
Income Tax Act, 1961 — Section 9(1)(vi), 144C(1), 147, 148, 234A, 234B, 234C, 240
Tribunals and Commissions03 Oct 2022Allowed
Yum Restaurants India (P) Ltd Vs ACIT (TDS)
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0019
Income Tax Act, 1961 — Section 194C, 194I, 197, 201(1), 201(1A)
Tribunals and Commissions03 Oct 2022Allowed
Neeraj Kumar Vs ITO
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0018
Income Tax Act, 1961 — Section 142(1), 144, 148, 271(1)(b)
Tribunals and Commissions03 Oct 2022Dismissed
Dy. C.I.T Vs Convergys Customer Management Group Inc
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0017
Income Tax Rules, 1962 — Rule 10DIncome Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 92CA(3), 92D, 92D(1), 92D(2), 143(3), 144C(13), 271AA
Tribunals and Commissions03 Oct 2022Allowed
Gautam Automobile Pvt. Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 10 ITAT CK 0016
Income Tax Act, 1961 — Section 28, 36, 36(1)(iii), 36(1)(vii), 147, 148
Tribunals and Commissions29 Sept 2022Allowed
Surinder Bajaj Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0109
Income Tax Act, 1961 — Section 143(3), 271(1)(c), 275(1)(a)
Tribunals and Commissions29 Sept 2022Allowed
Surjan Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0108
Income Tax Act, 1961 — Section 148, 271(1)(b), 271(1)(c), 294(4)(b)
Tribunals and Commissions29 Sept 2022Dismissed
Chandra Prakash Vs ITO
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0107
Income Tax Act, 1961 — Section 68, 148
Tribunals and Commissions28 Sept 2022Partly Allowed
Poonam Rani Sharma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0093
Income Tax Rules, 1962 — Rule 46Income Tax Act, 1961 — Section 142(1)
Tribunals and Commissions28 Sept 2022Allowed
M/S. SKH Management Services Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0092
Income Tax Rules, 1962 — Rule 46A, 46A(4)Income Tax Act, 1961 — Section 68, 143(3), 250(4)
Tribunals and Commissions27 Sept 2022Allowed
Telstra Singapore Pte. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0111
Income Tax Act, 1961 — Section 9(1)(vi), 143(3), 144C(1), 144C(5), 144C(13)