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Income Tax Appellate Tribunal judgments

11,831 judgments · page 493 of 592

Tribunals and Commissions22 Sept 2022Dismissed

Preet Singh Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0091

Income Tax Appellate Tribunal Rules, 1963 — Rule 11, 29Income Tax Act, 1961 — Section 2(14), 2(14)(b), 54B, 54F, 68, 133(6)143(3)

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Tribunals and Commissions22 Sept 2022

Research & Education Society Of Medical Oncology Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0090

Income Tax Rules, 1962 — Rule 11AA, 17A, 127(2)Income Tax Act, 1961 — Section 11, 12A(2), 12A, 12AA, 12AA(a), 12AA(1)(b), 80G, 80G(5)(vi), 143(1), 282

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Tribunals and Commissions22 Sept 2022Dismissed

Jindal Poly Films Ltd Vs ACIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0089

Income Tax Rules, 1962 — Rule 8D, 8D(2), 8D(3)Income Tax Act, 1961 — Section 10(34), 14A, 33AC, 115, 115J, 115JA, 115JA(2), 115JB, 115JB(4), 145

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Tribunals and Commissions21 Sept 2022Partly Allowed

Kamla Devi Vs ITO

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0065

Income Tax Act, 1961 — Section 10(37), 56, 56(2), 57(iv), 68, 143(3), 145A, 145A(b), 147, 148Land Acquisition Act, 1894 — Section 28

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Tribunals and Commissions21 Sept 2022Allowed

Raj Singh Malik Vs Income-tax Officer

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0064

Income Tax Act, 1961 — Section 271(1)(C), 271B

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Tribunals and Commissions21 Sept 2022Allowed

Bhavmeet Singh Bhatia Vs ACIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0063

Income Tax Act, 1961 — Section 68, 143(3), 147, 148, 151

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Tribunals and Commissions21 Sept 2022Dismissed

Raj Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0062

Income Tax Act, 1961 — Section 10(38), 68, 69C

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Tribunals and Commissions21 Sept 2022Partly Allowed

International Travel House Limited Vs ACIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0061

Income Tax Act, 1961 — Section 37, 37(1), 40(a)(ii)

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Tribunals and Commissions21 Sept 2022Allowed

M/s. IRCON International Ltd Vs DCIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0060

Constitution of India, 1950 — Section 47Income Tax Act, 1961 — Section 14A, 80IA, 80IA(4), 80IA(13), 143(3), 250, 271(1)(c)

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Tribunals and Commissions20 Sept 2022Allowed

Novo Management Consulting Pvt Ltd Vs Income Tax Officer,

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0075

Income Tax Act, 1961 — Section 2(24), 2(24)(x), 36, 36(1)(va), 43B, 43B(b), 139(1), 143(1)

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Tribunals and Commissions20 Sept 2022Allowed

Amar Singh Vs ACIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0074

Income Tax Act, 1961 — Section 69A

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Tribunals and Commissions20 Sept 2022Dismissed

Addl.CIT Vs Metro Institute of Medical Sciences Pvt.Ltd.

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0073

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 2(23)(x), 14A

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Tribunals and Commissions20 Sept 2022Allowed

Nischal Sethi Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0072

Income Tax Act, 1961 — Section 69, 69C, 148, 153A

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Tribunals and Commissions20 Sept 2022Allowed

Dabur India Limited Vs DCIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0071

Income Tax Rules, 1962 — Rule 8D, 10B, 10B(1)(a), 10B(2), 10CIncome Tax Act, 1961 — Section 2(24)(x), 14A, 32, 36(1)(va), 80IB, 80IC, 92C, 92CA

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Tribunals and Commissions20 Sept 2022Allowed

M/S. K.S. Softnet Solutions Pvt. Ltd Vs Addl. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0070

Income Tax Act, 1961 — Section 131(1)(d), 133(6), 143(3), 145(3)

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Tribunals and Commissions20 Sept 2022Dismissed

Dy. Commissioner of Income Tax Vs M/s Hyderabad Distilleries & Wineries Pvt. Ltd.

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0069

Income Tax Act, 1961 — Section 37(1), 56(2)(iii), 57(iii), 143(3)

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Tribunals and Commissions20 Sept 2022Dismissed

M/S. Instel Services Pvt. Ltd. Vs Dy. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0068

Income Tax Act, 1961 — Section 143(3), 250(4), 271(1)(C)

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Tribunals and Commissions20 Sept 2022

Super Brands Ltd [UK] Vs A.D.I.T

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0067

Income Tax Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 92B, 92CA(1), 92CA(3), 92CA(3A), 143(3), 144C, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 144C(15)(b)(ii), 153, 153(1), 153(2A), 153(3), 153(4)

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Tribunals and Commissions20 Sept 2022Allowed

Everest Business Advisory India Private Limited Vs ACIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0066

Income Tax Act, 1961 — Section 40(a)(i), 195, 195(1)

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Tribunals and Commissions19 Sept 2022Allowed

Atul Anand Vs ITO

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0082

Income Tax Act, 1961 — Section 143(2), 143(3), 271(1)(c), 274, 274(2)

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