COURT ARCHIVE

Income Tax Appellate Tribunal judgments

11,831 judgments · page 495 of 592

Tribunals and Commissions13 Sept 2022Allowed

M/S Amadeus IT Group SA Vs ACIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0055

Drugs And Cosmetics Act, 1940 — Section 27Income Tax Act, 1961 — Section 9(1)(vi), 9(1)(vii), 40(a)(i), 44C, 44DA, 143(3), 144C(13), 209(1)(d), 234A, 234B, 234C, 234D

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Tribunals and Commissions13 Sept 2022Allowed

Mana Ram Ganpat Ram & Co. Vs ITO

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0054

Income Tax Act, 1961 — Section 40A, 40A(3), 143(3)

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Tribunals and Commissions13 Sept 2022Dismissed

DCIT Vs M/s Voestalpine VAE VKN India Pvt. Ltd.

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0053

Income Tax Act, 1961 — Section 28, 37(1)

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Tribunals and Commissions13 Sept 2022Dismissed

Rishi Prakash Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0051

Income Tax Act, 1961 — Section 131, 143(2), 144, 271(1)(c)

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Tribunals and Commissions13 Sept 2022Allowed

Krishna Manpower Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0050

Income Tax Act, 1961 — Section 36, 36(1)(va), 43B, 143(1)

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Tribunals and Commissions12 Sept 2022Allowed

M/S. N. S. Papers Ltd., Vs DCIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0034

Income Tax Act, 1961 — Section 143(3), 271(1)(c), 274

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Tribunals and Commissions12 Sept 2022Dismissed

Mankind Pharma Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0033

Income Tax Act, 1961 — Section 37(1), 143(3), 144C(5), 144C(13)

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Tribunals and Commissions09 Sept 2022Allowed

Jahangir Alam Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0036

Income Tax Act, 1961 — Section 249(1)(a), 249(4)(b)

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Tribunals and Commissions09 Sept 2022Allowed

Kamaldeep Kaur Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0035

Income Tax Act, 1961 — Section 56(2)(V), 148

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Tribunals and Commissions09 Sept 2022Allowed

M/S Reinforce Recruiter Pvt Ltd Vs Pr. C.I.T-7

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0032

Income Tax Rules, 1962 — Rule 11UA, 18(6)Income Tax Act, 1961 — Section 14A, 56(2)(viia), 143(1), 143(3), 263

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Tribunals and Commissions09 Sept 2022Dismissed

ST. Soldier Educational Society Vs JCIT(E)

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0024

Income Tax Act, 1961 — Section 11, 11(4A), 80G, 133(6), 143(3)

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Tribunals and Commissions08 Sept 2022Dismissed

Dy. C.I.T Vs M/S Oscar Investment Ltd

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0028

Income Tax Rules, 1962 — Rule 8D, 8D(2), 8D(2)(i), 8D(2)(iii)Income Tax Act, 1961 — Section 10(34), 10(35), 14A, 115JB, 143(3), 145(1)

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Tribunals and Commissions08 Sept 2022Allowed

IECS Limited Employee PF Covered Under FPS Vs DCIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0016

Income Tax Act, 1961 — Section 10(25), 10(25)(ii), 12, 12A, 12AA, 17(1), 143(1), 143(2), 143(3), 154, 234A, 234B, 234C

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Tribunals and Commissions08 Sept 2022Dismissed

ACIT Vs Indian Farmers Fertilizers Co-Operative Ltd. (IFFCO)

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0015

Income Tax Act, 1961 — Section 36(1)(iii), 143(3), 154

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Tribunals and Commissions08 Sept 2022Dismissed

DCIT(E) Vs Indian Broadcasting Foundation

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0014

Companies Act, 1956 — Section 25Income Tax Act, 1961 — Section 11(5), 11(5)(vii), 12, 12A, 13(1)(d), 143(3), 164(2), 220

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Tribunals and Commissions08 Sept 2022Allowed

Jyoti Goel Vs DCIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0013

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 68, 153A

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Tribunals and Commissions08 Sept 2022Dismissed

Addl. Commissioner Of Income Tax Vs M/S. Goyal Engineering Polymer (P.) Ltd

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0012

Income Tax Act, 1961 — Section 68, 132, 139(5), 143(3), 153A

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Tribunals and Commissions08 Sept 2022Allowed

Dr. BR Ambedkar Jain Kalyan Swayam Sahayata Samiti Vs Income Tax Officer (E)

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0011

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 144, 147

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Tribunals and Commissions08 Sept 2022Allowed

Shashi Kanta Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0010

Income Tax Act, 1961 — Section 142(1), 144, 147, 148

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Tribunals and Commissions07 Sept 2022Dismissed

Soaltee Finance & Leasing Ltd. Vs Pr. CIT-8

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0029

Income Tax Act, 1961 — Section 132, 142(1), 143(1), 143(2), 143(3), 147, 148, 148(3), 151(2), 153A, 153C, 263, 263(1), 264

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