COURT ARCHIVE

Income Tax Appellate Tribunal judgments

11,831 judgments · page 497 of 592

Tribunals and Commissions02 Sept 2022Dismissed

DCIT Vs Dharampal Satyapal Ltd

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0006

Income Tax Rules, 1962 — Rule 18BBBCentral Excise Valuation (Determination Of Price Of Excisable Goods) Rules, 2000 — Rule 8Income Tax Act, 1961 — Section 2(13), 2(924), 36(1)(ii), 80IC, 80IA(5), 80IA(8), 80IA(10), 80IB(13), 80IC(7), 92CA, 115JB, 132, 133(6), 142(2A), 143(2), 143(3), 144C, 147, 153A, 153C

Tribunals and Commissions02 Sept 2022Partly Allowed

Sylvia Moin Vs ACIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0005

Income Tax Act, 1961 — Section 40A(1), 68, 132A, 133A, 133(6), 143(3), 153A

Tribunals and Commissions02 Sept 2022

DCIT Vs Adidas India Marketing Pvt. Ltd

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0004

Income Tax Act, 1961 — Section 9(1)(vii), 92CA(3), 115A, 143, 143(3), 144C(1), 144C(3), 153

Tribunals and Commissions01 Sept 2022Allowed

Kamal Kumar Sethi Vs ACIT

Income Tax Appellate Tribunal · (2022) 09 ITAT CK 0001

Tribunals and Commissions31 Aug 2022Allowed

Pasupati Spinning & Weaving Mills Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0102

Income Tax Act, 1961 — Section 36(2)(i), 36(2)(vii)

Tribunals and Commissions31 Aug 2022Allowed

Poddar Pigments Ltd. Vs Dy. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0101

Income Tax Act, 1961 — Section 143(3), 254

Tribunals and Commissions31 Aug 2022Allowed

Andalen Associates Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0100

Income Tax Act, 1961 — Section 142(1), 147, 148

Tribunals and Commissions31 Aug 2022Allowed

Sandeep Kumar Vs ITO

Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0099

Income Tax Act, 1961 — Section 68

Tribunals and Commissions31 Aug 2022Allowed

Vrindavan Tubes Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0098

Income Tax Act, 1961 — Section 43B, 143(2), 143(3), 271(1)(C), 274

Tribunals and Commissions31 Aug 2022Dismissed

Dy. C.I.T Vs RPG Industrial Products Pvt Ltd

Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0097

Income Tax Act, 1961 — Section 68, 153A

Tribunals and Commissions31 Aug 2022Allowed

W Serve Technologies Pvt. Ltd . Vs ACIT

Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0096

Constitution of India, 1950 — Article 226Income Tax Rules, 1962 — Rule 31A(4A)Income Tax Act, 1961 — Section 154, 156, 192, 194LB, 194LC, 194LD, 195(1), 195(6), 200(3), 200A, 200A(1), 200A(1)(c), 200A(2), 206C, 206C(7), 220(2), 234E, 246A, 271H, 272A, 273B

Tribunals and Commissions31 Aug 2022Allowed

VIC Enterprises Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0095

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 80G, 94(7), 94(8), 143(3), 271(1)(c)

Tribunals and Commissions31 Aug 2022Dismissed

ITO Vs Metal Tech Motors (Pvt.) Ltd

Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0094

Income Tax Act, 1961 — Section 68, 143(3)

Tribunals and Commissions31 Aug 2022Partly Allowed/Allowed

Subhash Suman Vs ITO

Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0093

Income Tax Act, 1961 — Section 80C, 144

Tribunals and Commissions31 Aug 2022Dismissed

DCIT Vs M/s. Klaxon Trading Pvt. Ltd.

Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0092

Income Tax Appellate Tribunal Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 132, 143(1), 143(3) 153A

Tribunals and Commissions31 Aug 2022Allowed

Dy. Commissioner of Income Tax Vs M/s. Anant Overseas Pvt. Ltd

Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0091

Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 14A(2), 115JB, 115JB(1), 143(3), 153A

Tribunals and Commissions31 Aug 2022Dismissed

Anish Kumar Gupta Vs ITO

Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0090

Income Tax Act, 1961 — Section 145

Tribunals and Commissions30 Aug 2022Allowed

Globe Ground India Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0079

Income Tax Act, 1961 — Section 92CA(1), 92C(2), 143(3), 144C

Tribunals and Commissions30 Aug 2022Allowed

Deloitte Haskins & Sells Vs ACIT

Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0078

Income Tax Act, 1961 — Section 37(1), 40A(ia), 194J, 195, 197

Tribunals and Commissions30 Aug 2022Partly Allowed

M/s. Nucleus Software Exports Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0077

Income Tax Rules, 1962 — Rule 8D, 8D(2)(i), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 14A(2), 115JB, 115JB(2)