Tribunals and Commissions30 Aug 2022Dismissed
M/s. Neelkanth Tradelink Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0076
Income Tax Act, 1961 — Section 68, 142(3), 147, 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 498 of 592
Tribunals and Commissions30 Aug 2022Partly Allowed
Kanta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0075
Income Tax Act, 1961 — Section 127, 142(1), 144, 147, 148
Tribunals and Commissions29 Aug 2022Partly Allowed
Jayant Bhushan Vs ACIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0089
Tribunals and Commissions29 Aug 2022Dismissed
DCIT Vs Gurmeet Singh Anand
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0088
Income Tax Act, 1961 — Section 2(22)(e)
Tribunals and Commissions29 Aug 2022Allowed
Anju Sachdeva Vs A.C.I.T
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0087
Tribunals and Commissions29 Aug 2022Partly Allowed
Eicher Motors Limited Vs Joint Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0086
Income Tax Rules, 1962 — Rule 6(5A), 6(7A)Income-tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 35, 35(1)(i), 35(2B), 37(1)
Tribunals and Commissions29 Aug 2022Allowed
M/s. Geo Connect Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0085
Income Tax Rules, 1962 — Rule 6DD, 6DD(j)Income Tax Act, 1961 — Section 36(1)(vii), 40A(3)
Tribunals and Commissions29 Aug 2022Allowed
Deputy Commissioner Of Income Tax Vs M/s. Religare Enterprises Ltd.
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0084
Income Tax Rules, 1962 — Rule 8D, 8D(1)Income Tax Act, 1961 — Section 5, 14A, 14A(1), 14A(3), 40, 50, 80CCD
Tribunals and Commissions29 Aug 2022Dismissed
DCIT Vs Magic Bricks Reality Services Limited
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0083
Income Tax Act, 1961 — Section 37, 143(3)
Tribunals and Commissions29 Aug 2022Dismissed
M/s NS Papers Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0082
Income Tax Act, 1961 — Section 56(2)(viiib), 68, 133(6), 143(3), 234B, 234C, 234D
Tribunals and Commissions29 Aug 2022Allowed
Neeraj Kumar Vs ITO
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0081
Income Tax Act, 1961 — Section 124(3), 143(2), 143(3), 144, 147, 151, 234A, 234B, 292BBRight to Information Act, 2005 — Section 19(1)
Tribunals and Commissions29 Aug 2022Dismissed
M/s. Modipan Limited Vs TO (TDS & Survey)
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0080
Income Tax Act, 1961 — Section 133A, 154, 194A, 201(1), 201(1A), 264, 271C
Tribunals and Commissions26 Aug 2022Allowed
Chandralekha Construction Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0065
Income Tax Act, 1961 — Section 40(a)(ia), 44AB, 143(3), 271(1)(c)
Tribunals and Commissions26 Aug 2022Dismissed
Income Tax Officer Vs United Business Xpress India Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0064
Income Tax Act, 1961 — Section 41, 43B, 142(1), 143(2)
Tribunals and Commissions26 Aug 2022Allowed
Heidrick and Struggles Inc Vs DCIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0063
Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 40(a)(i), 139(5), 143(1), 154, 234B, 234C
Tribunals and Commissions25 Aug 2022Partly Allowed
ACIT Vs Mohsin Ali Vakil
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0074
Income Tax Act, 1961 — Section 40(1), 41(1), 143(1)
Tribunals and Commissions25 Aug 2022Dismissed
DCIT Vs Kanwal Mohan Singh Sehgal
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0073
Income Tax Act, 1961 — Section 24(b), 43, 48, 54, 54F, 131(1)(d)
Tribunals and Commissions25 Aug 2022Dismissed
A.C.I.T Vs Hello Retail India Pvt Ltd
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0072
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions25 Aug 2022Dismissed
Anil Kumar Aggarwal HUF Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0071
Income Tax Act, 1961 — Section 68, 139(1), 143(2), 147, 148
Tribunals and Commissions25 Aug 2022Allowed
DCIT Vs Amrapali Eden Park
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0070
Income Tax Act, 1961 — Section 131, 143(3), 153C