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Income Tax Appellate Tribunal judgments

11,831 judgments · page 477 of 592

Tribunals and Commissions16 Jan 2023Allowed

Vipin Kumar Vs ITO

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0025

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 2(14), 50C, 54B, 143, 148, 234A, 234BUP Jamindar abolition of Land Reforms Act, 1950 — Section 143

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Tribunals and Commissions05 Jan 2023Dismissed

Shivani Madan Vs ACIT

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0007

Income Tax Act, 1961 — Section 22, 23(1)(a), 26, 132, 153A, 250

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Tribunals and Commissions05 Jan 2023Allowed

M/S Neha Metals Vs Income-Tax Officer

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0006

Income Tax Act, 1961 — Section 40A(3), 69C, 142(3), 147, 148

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Tribunals and Commissions05 Jan 2023Allowed

DCIT Vs HTL Ltd

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0005

Income Tax Act, 1961 — Section 36(1)(va), 43B, 143(3), 153A, 153C

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Tribunals and Commissions05 Jan 2023Dismissed

ACIT Vs India Bulls Power Ltd

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0004

Income Tax Rules, 1962 — Rule 8D, 8D(2), 8D(2)(i), 8D(2)(iii)Income Tax Act, 1961 — Section 10, 14A, 143(3), 154

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Tribunals and Commissions05 Jan 2023Allowed

Lakshmi Chand Vs Income Tax Officer

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0003

Income Tax Act, 1961 — Section 2(14), 45(5), 142(1), 143(2), 144, 148

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Tribunals and Commissions05 Jan 2023Allowed

Orient Clothing Company Private Limited Vs ACIT

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0002

Income Tax Act, 1961 — Section 143(3), 250, 271(1)(c), 271(1B), 274

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Tribunals and Commissions05 Jan 2023Dismissed

M/S Sagitarius Securities Pvt Ltd Vs I.T.O

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0001

Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(2)Income Tax Act, 1961 — Section 56(2)(viib)Companies Act, 1956 — Section 224

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Tribunals and Commissions04 Jan 2023Allowed

Raj Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0012

Income Tax Act, 1961 — Section 69, 69A, 115BBE, 142(1), 144, 250(6)

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Tribunals and Commissions04 Jan 2023Partly Allowed

Xerox India Limited Vs DCIT

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0011

Income Tax Act, 1961 — Section 92B, 92F(v), 143(3), 144C(4), 144C(14), 271(1)(c), 274

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Tribunals and Commissions04 Jan 2023Partly Allowed

Raj Veer Singh Vs Asstt. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0010

Income Tax Act, 1961 — Section 40(a)(ia), 143(3), 194C

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Tribunals and Commissions04 Jan 2023Dismissed

ACIT Vs Railtel Corporation Ltd.

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0009

Income Tax Act, 1961 — Section 80IA, 115JB, 143(3), 147, 148, 234D, 244A

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Tribunals and Commissions04 Jan 2023Dismissed

DCIT Vs Munny Entertainment Pvt. Ltd

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0008

Income Tax Act, 1961 — Section 143(3), 153C

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Tribunals and Commissions03 Jan 2023Allowed

ACIT Vs M/S. Paramount Probuild Pvt. Ltd

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0016

Income Tax Act, 1961 — Section 68, 131, 132, 132(1), 133(6), 143(2), 153A

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Tribunals and Commissions03 Jan 2023Dismissed

ACIT Vs Sabre Decision Technologies International LLC

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0015

Income Tax Rules, 1962 — Rule 10, 10(ii)Income Tax Act, 1961 — Section 9, 9(1), 9(1)(vi), 9(1)(vii), 44DA, 115DA

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Tribunals and Commissions03 Jan 2023Dismissed

DCIT (International Taxation) Vs Aecom Asia Company Ltd

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0014

Income Tax Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 44AD, 115A, 143(3), 144C(13), 271(1)(c)

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Tribunals and Commissions03 Jan 2023Dismissed

ACIT Vs Harish Bhandari

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0013

Income Tax Act, 1961 — Section 17(2)(vi), 28(iv), 132

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Tribunals and Commissions27 Dec 2022Allowed

Abhirvey Projects Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0075

Income Tax Rules, 1962 — Rule 11UA, 11UA(2), 11UA(2)(b)Income Tax (Appellate Tribunal) Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 2(24), 56(2), 56(2)(viib), 139(1), 142(1), 143(3), 144, 234A, 234B, 234C, 271(1)(c)

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Tribunals and Commissions27 Dec 2022Dismissed

DCIT Vs M/S. Priapus Developers Pvt. Ltd

Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0074

Income Tax Rules, 1962 — Rule 8D, 8D(1)Income Tax Act, 1961 — Section 14A, 14A(2), 36(1)(iii), 115JB, 143(3)

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Tribunals and Commissions27 Dec 2022Dismissed

DCIT Vs Anand Pershad Jaiswal

Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0073

Constitution of India, 1950 — Article 19(1)(g)Income Tax Act, 1961 — Section 143(3), 147, 148, 149, 171(6)

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