Tribunals and Commissions24 Jan 2023Partly Allowed
Haier Appliances India Private Limited Vs National Faceless
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0032
Income Tax Act, 1961 — Section 37(1), 115JB, 250, 250(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 475 of 592
Tribunals and Commissions23 Jan 2023Allowed
Malik Network & Computer P. Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0041
Income Tax Act, 1961 — Section 132, 132A, 153A, 153A(1), 153A(1)(b), 153C
Tribunals and Commissions23 Jan 2023Partly Allowed
M/S. KRC Gems Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0040
Income Tax Act, 1961 — Section 68, 133A, 143(3), 147, 148
Tribunals and Commissions23 Jan 2023Allowed
Blue Stampings & Forgings Ltd. Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0039
Income Tax Act, 1961 — Section 133A, 145(3), 154
Tribunals and Commissions23 Jan 2023Partly Allowed
M/S DCM Sriram Ltd Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0038
Income Tax Rules, 1962 — Rule 8D, 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 50C, 50C(2), 115JB
Tribunals and Commissions23 Jan 2023Dismissed
M/S. Abhinav International P. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0037
Income Tax Rules, 1962 — Rule 8D, 8D(ii)Income Tax Act, 1961 — Section 14A, 28(i), 36(1)(iii), 56(2)(viib), 80IA, 143(3), 271(1)(b), 271(1)(c)
Tribunals and Commissions23 Jan 2023Dismissed
Fiitjee Edusoft Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0036
Income Tax Act, 1961 — Section 32, 37
Tribunals and Commissions23 Jan 2023Partly Allowed
ACIT Vs Kamlesh Gupta
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0035
Income Tax Act, 1961 — Section 2(23)A, 4, 6, 9, 69, 132, 139, 143(3), 153A, 157
Tribunals and Commissions23 Jan 2023Dismissed
DCIT Vs Sahara India Ltd.
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0034
Income Tax Act, 1961 — Section 143(3), 251, 255(4)
Tribunals and Commissions20 Jan 2023Allowed
M/S Great Value Infra Promoters Pvt Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0053
Income Tax Act, 1961 — Section 69, 132, 153A, 153C, 153C(1)
Tribunals and Commissions20 Jan 2023Partly Allowed
Mcm Oil Mills Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0049
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34, 35, 36, 36(1)(vii), 37, 37(1), 68, 142(1), 143(2)
Tribunals and Commissions20 Jan 2023Partly Allowed
Santosh Kumar Suri Vs ACIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0048
Income Tax Act, 1961 — Section 133(6)
Tribunals and Commissions20 Jan 2023Dismissed
ACIT Vs M/S. Umesh Kumar Arora
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0047
Income Tax Act, 1961 — Section 10(38), 68, 69C, 143(3), 253(2), 268A
Tribunals and Commissions20 Jan 2023Dismissed
DCIT Vs M/S. RATP Dev Transdev India Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0046
Income Tax Act, 1961 — Section 28, 40, 40(a)(i), 40(a)(iii), 40(a)(ia), 68, 143(1), 143(2), 195(1)
Tribunals and Commissions20 Jan 2023Dismissed
Surender Yadav Vs DCIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0045
Income Tax Act, 1961 — Section 132, 133A, 147
Tribunals and Commissions20 Jan 2023Dismissed
ACIT Vs M/S. Biomerieux India Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0044
Income Tax Rules, 1962 — Rule 8D, 8D(2)Income Tax Act, 1961 — Section 14A, 32, 32(1), 32A(2), 142(1)
Tribunals and Commissions20 Jan 2023Dismissed
DCIT Vs M/S. S.T Constructions Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0043
Income Tax Act, 1961 — Section 4, 37, 143(3)
Tribunals and Commissions20 Jan 2023Disposed Of
Income Tax Officer Vs Delhi Police
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0042
Income Tax Act, 1961 — Section 194C, 194J, 201(1), 201(1A), 250(6), 251, 271C, 274
Tribunals and Commissions19 Jan 2023Allowed
Bineeta Singh Vs ACIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0052
Income Tax Act, 1961 — Section 2(22), 2(22)(e), 143(3), 147, 250
Tribunals and Commissions19 Jan 2023Dismissed
I.T.O Vs Rakesh Kumar Garg
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0051
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 2(47)(iv), 50C, 132, 132(4), 132(4A), 133A, 142(1)