COURT ARCHIVE

Income Tax Appellate Tribunal judgments

11,831 judgments · page 474 of 592

Tribunals and Commissions31 Jan 2023Partly Allowed

MUFG Bank Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0069

Income Tax Act, 1961 — Section 143(3), 144C(3), 234D, 244A, 254, 271(1)(c)
Tribunals and Commissions31 Jan 2023Dismissed

M/S Jindal Saw Ltd Vs DCIT

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0068

Income Tax Rules, 1962 — Rule 8D, 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 40(a)(ia), 115JB, 194C, 194I, 201(1), 201(1A)
Tribunals and Commissions31 Jan 2023Allowed

Oxbow Energy Solutions Llc Vs DCIT

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0066

Income Tax Act, 1961 — Section 10(38), 69A, 133(6), 142(1), 144, 144C, 144C(1), 144C(8), 144C(10), 144C(13), 147, 148
Tribunals and Commissions30 Jan 2023Allowed

Mathur Ugam And Associates Vs ITO

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0080

Income Tax Act, 1961 — Section 44AD, 44ADA, 45ADA, 147, 148, 194C, 194J, 250, 271F, 271(1)(c)
Tribunals and Commissions30 Jan 2023Allowed

PVR Ltd. Vs JCIT

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0078

Income Tax Act, 1961 — Section 115O(2), 194B, 201(1), 201(1A), 250, 271C, 273B, 274(1)
Tribunals and Commissions30 Jan 2023Dismissed

ACIT Vs Renkon Partners

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0077

Income Tax Act, 1961 — Section 10(34), 10(35), 22, 24(1), 24(a), 74(2), 250(6), 271(1)(c)
Tribunals and Commissions30 Jan 2023Dismissed

DCIT Vs M/S Omaxe Limited

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0075

Income Tax Act, 1961 — Section 2(7A), 194C, 194I, 201(1), 201(1A), 250, 271C, 273B
Tribunals and Commissions27 Jan 2023Dismissed

DCIT Vs Ernet India

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0065

Income Tax Act, 1961 — Section 2(15), 11, 12, 12A