COURT ARCHIVE

Income Tax Appellate Tribunal judgments

11,831 judgments · page 476 of 592

Tribunals and Commissions18 Jan 2023Partly Allowed

Taxila Gurukul P. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0062

Income Tax Act, 1961 — Section 24(b), 28, 40(a)(ia), 43D, 201, 201(1)
Tribunals and Commissions18 Jan 2023Allowed

ACIT Vs Double Plus Software P. Ltd.

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0060

Income Tax Act, 1961 — Section 68, 133(6), 143(1), 143(3), 256, 260ANegotiable Instrument Act, 1881 — Section 15, 50, 51, 123
Tribunals and Commissions18 Jan 2023Allowed

Gaurav Singhal Vs ITO

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0059

Income Tax Act, 1961 — Section 10(38), 68, 131, 133A, 143(2), 143(3), 147, 148, 149
Tribunals and Commissions17 Jan 2023Dismissed

ACIT Vs Rajan Govil

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0022

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 54, 54F, 139(1), 143(3), 154, 155
Tribunals and Commissions17 Jan 2023Allowed

A.C.I.T. Vs Shiv Priya

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0018

Income Tax Act, 1961 — Section 2(22)(iv), 2(24)(iv), 115BE, 139, 153A
Tribunals and Commissions17 Jan 2023Partly Allowed

FIL India Business & Research Services P. Ltd Vs DC

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0017

Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 92CA, 92CA(3), 115QA, 115QB, 139, 139(1), 142(1), 143(2), 143(3), 144C, 144C(2), 144C(5), 144C(13), 145(2), 270A
Tribunals and Commissions16 Jan 2023Allowed

Airads Limited Vs DCIT

Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0030

Income Tax Act, 1961 — Section 142(1), 143, 143(3), 147, 148, 151