Tribunals and Commissions26 Dec 2022Partly Allowed
M/S. AT&T Communication Services (India) Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0083
Income Tax Act, 1961 — Section 37, 115O, 143(3), 144C(13), 192, 195
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 478 of 592
Tribunals and Commissions26 Dec 2022Allowed
FCC Co. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0082
Income Tax Act, 1961 — Section 143(3), 144C(13)
Tribunals and Commissions26 Dec 2022Allowed
Mentor Graphics (Ireland) Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0081
Income Tax Act, 1961 — Section 9(l)(vi)Copyright Act, 1957 — Section 2(o), 14
Tribunals and Commissions26 Dec 2022Dismissed
DCIT Vs India Mortgage Guarantee Corporation Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0080
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions26 Dec 2022Dismissed
Ravinder Kumar Vs DCIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0079
Tribunals and Commissions26 Dec 2022Partly Allowed
Formula One World Championship Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0078
Income Tax Rules, 1962 — Rule 37BAIncome Tax Act, 1961 — Section 143(3), 144C(13), 195, 199, 201, 201(1A), 205, 254Q
Tribunals and Commissions26 Dec 2022Allowed
Chowdry Associates Vs ACIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0077
Income Tax Act, 1961 — Section 14A, 94(7), 143(3), 250, 271(1)(c), 274
Tribunals and Commissions26 Dec 2022Allowed
Trip Advisor Travel India Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0076
Income Tax Act, 1961 — Section 92C, 143(3), 144C(3), 271(1)(c)
Tribunals and Commissions23 Dec 2022Dismissed
Addl. CIT Vs Dinesh Kumar Mathur
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0072
Income Tax Act, 1961 — Section 40(a)(ia), 139, 143(3), 147, 194C, 195, 201, 201(1), 206A, 210, 210(1A), 260A, 271C
Tribunals and Commissions23 Dec 2022Allowed
JSD Steel P Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0071
Income Tax Act, 1961 — Section 143(3), 147, 148
Tribunals and Commissions22 Dec 2022Allowed
Vineet Mittal Vs ITO
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0060
Income Tax Act, 1961 — Section 147, 148, 151
Tribunals and Commissions22 Dec 2022Dismissed
Shyam Sunder Sharma Vs ACIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0059
Income Tax Act, 1961 — Section 24, 68, 133(6), 142(1), 144, 147, 148
Tribunals and Commissions22 Dec 2022Partly Allowed
M/S Enormous Nivesh Pvt. Ltd. Vs Addl.CIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0058
Income Tax Rules, 1962 — Rule 46A, 46A(2), 46A(3), 46A(4)Income Tax Act, 1961 — Section 269SS, 271D
Tribunals and Commissions22 Dec 2022Dismissed
John Secondary School Vs ITO
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0057
Income Tax Act, 1961 — Section 11, 11(2), 12AA
Tribunals and Commissions21 Dec 2022Allowed
Vikram Kumar Jain Vs ACIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0067
Income Tax Rules, 1962 — Rule 8D(2)Income Tax Act, 1961 — Section 2(22)(E), 14A, 249(2)
Tribunals and Commissions21 Dec 2022Allowed
Shashi Maheshwari Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0066
Income Tax Act, 1961 — Section 143(3), 144, 147
Tribunals and Commissions21 Dec 2022Allowed
Narsi Iron & Steel Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0065
Income Tax Act, 1961 — Section 131, 143(3)
Tribunals and Commissions21 Dec 2022Partly Allowed
Concentrix Daksh Services India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0064
Income Tax Act, 1961 — Section 10A, 10AA, 36(1)(VA), 143(1), 143(3), 144B, 144C, 234C, 270A
Tribunals and Commissions21 Dec 2022Dismissed
M/S. Radisson Hospitality Marketing (India) Pvt. Ltd. Vs Asstt. CIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0063
Division Bench
Tribunals and Commissions21 Dec 2022Allowed
Uttar Pradesh Udyog Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0062
Income Tax Act, 1961 — Section 68, 147, 148