Tribunals and Commissions20 Dec 2022Allowed
Indian Association Of The Experiment International Living Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0056
Income Tax Act, 1961 — Section 11, 12A, 143(1)
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Income Tax Appellate Tribunal judgments
11,831 judgments · page 479 of 592
Tribunals and Commissions20 Dec 2022Partly Allowed
Umaxe Projects Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0055
Income Tax Act, 1961 — Section 40(1)(ia), 40(a)(ia), 201, 209(1)(d), 234B, 234C
Tribunals and Commissions20 Dec 2022Dismissed
DCIT Vs M/S. Celebration City Projects Ltd
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0054
Income Tax Act, 1961 — Section 132, 132(4A), 142(1), 143(3), 147, 148, 151
Tribunals and Commissions19 Dec 2022Allowed
Adore Technologies Pvt Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0070
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 9, 9(1), 9(1)(vi), 9(1)(vii), 143(3), 144C(13), 144C, 234B, 270ADrugs and Cosmetics Act, 1940 — Section 27
Tribunals and Commissions19 Dec 2022Allowed
Cairnhill Cgpe Ltd Vs C.I.T
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0069
Income Tax Act, 1961 — Section 143(3), 159, 163, 253, 263
Tribunals and Commissions19 Dec 2022Partly Allowed
Sandeep Kumar Mittal Vs CIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0068
Income Tax Appellate Tribunal Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 40A(2)(b), 132(2), 132(4), 133A, 133A(3)(iii), 143(3), 269SS, 271D
Tribunals and Commissions19 Dec 2022Dismissed
Jaideep Chopra Vs ACIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0053
Income Tax Act, 1961 — Section 45, 143(3)
Tribunals and Commissions19 Dec 2022Allowed
VSO India Trust Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0052
Direct Tax Vivad Se Vishwas Act, 2020 — Section 5(3)Income Tax Act, 1961 — Section 13, 263
Tribunals and Commissions16 Dec 2022Allowed
Zhilmil Electronics Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0049
Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(2)Income Tax Act, 1961 — Section 56, 56(2)(vii), 56(2)(viib), 68, 143(3)
Tribunals and Commissions16 Dec 2022Allowed
Bal Kishore Khanna Vs ACIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0048
Tribunals and Commissions16 Dec 2022Allowed
Anik Chatterjee Vs ITO
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0047
Income Tax Act, 1961 — Section 54, 54F
Tribunals and Commissions15 Dec 2022Dismissed
Anil Sharma Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0046
Income Tax Act, 1961 — Section 143(3), 148
Tribunals and Commissions15 Dec 2022Allowed
Gayatri Devi Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0045
Income Tax Act, 1961 — Section 142(1)
Tribunals and Commissions15 Dec 2022Dismissed
ITO Vs M/S. Kapur Gems Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0044
Income Tax Act, 1961 — Section 68, 69, 69C, 143(3)
Tribunals and Commissions15 Dec 2022Allowed
Acit Vs Ansal Landmark (Karnal) Township Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0043
Income Tax Act, 1961 — Section 41, 41(1), 143(3), 271(1)(C), 274
Tribunals and Commissions15 Dec 2022Partly Allowed
Curadev Pharma Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0042
Income Tax Rules, 1962 — Rule 6Income Tax Act, 1961 — Section 35(2B), 37. 37(1), 263
Tribunals and Commissions15 Dec 2022Partly Allowed/Dismissed
Panasonic Holdings Corporation Vs DCIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0041
Income Tax Act, 1961 — Section 9(1)(vii), 92CA(4), 143(3) 144C(1), 144C(13), 192
Tribunals and Commissions15 Dec 2022Allowed
P3P Ventures Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0040
Income Tax Act, 1961 — Section 200A, 234E
Tribunals and Commissions14 Dec 2022Dismissed
ACIT Vs Pawansut Holdings Ltd.
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0051
Tribunals and Commissions14 Dec 2022Dismissed
M/S. Novabase Digital Entertainment Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0039
Income Tax Act, 1961 — Section 40(a)(ia), 139(1), 143(3), 201, 201(1)