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Income Tax Appellate Tribunal judgments

11,831 judgments · page 481 of 592

Tribunals and Commissions06 Dec 2022Dismissed

DCIT Vs Micheal Robert Barclay

Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0010

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 139(1), 142(1), 143(3)
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Tribunals and Commissions06 Dec 2022Allowed

Sandeep Gupta Vs Pr. CIT

Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0007

Income Tax Act, 1961 — Section 10(38), 68, 69, 69A, 69B, 69C, 69D, 80HHC(4C), 115BBE, 142(1), 143(3), 156, 263, 271(1)(c), 274
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Tribunals and Commissions06 Dec 2022Allowed

Prateek Gupta Vs Pr. CIT

Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0006

Income Tax Act, 1961 — Section 10(38), 68, 69, 69A, 69B, 69C, 69D, 80HHC(4C), 115BBE, 142(1), 143(3), 156, 263, 271(1)(c), 274
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Tribunals and Commissions05 Dec 2022Allowed

Grih Kalyan Kendra Board Vs ITO

Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0013

Income Tax Act, 1961 — Section 10, 11, 11(1), 11(1)(a), 12, 12A, 12AA, 143(1), 154, 154(1)(a), 154(1)(b), 154(1)(c), 234B, 234C, 263
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Tribunals and Commissions05 Dec 2022Dismissed

DCIT Vs HOTLINE CPT LTD

Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0012

Insolvency And Bankruptcy Code, 2016 — Section 31, 31(1)Income Tax Act, 1961 — Section 271(1)(c)
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Tribunals and Commissions02 Dec 2022Allowed

DCIT Vs M/S. Bindal Papers Mills Ltd

Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0005

Income Tax Rules, 1962 — Rule 6DD(e), 6DD(f), 6DD(g)Income Tax Act, 1961 — Section 14A, 40A(2), 40A(3), 69, 69A, 131(1A), 139(1)
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Tribunals and Commissions02 Dec 2022Allowed

Akash Deep Singhla Vs PCIT

Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0004

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 10(38), 14A, 43CA, 50C, 143(3), 244A, 263
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