CourtKutchehry.com

COURT ARCHIVE

Income Tax Appellate Tribunal judgments

11,831 judgments · page 472 of 592

Tribunals and Commissions07 Feb 2023Dismissed

DCIT Vs Synergy Waste Management Pvt. Ltd

Income Tax Appellate Tribunal ·

Income Tax Act, 1961 — Section 10(10C), 10A, 10AA, 10B, 10B(8), 10BA, 44AB, 80A(5), 80AC, 80AC, 80IAB, 80IA, 80IA(4), 80IB, 80ID, 80IE, 80J, 80J(6A), 80P, 115JB, 119, 119(2)(b), 119(2)(c), 139(1), 139(4), 139(5), 143(1), 143(1)(a), 170, 170(1), 263
Read judgment
Tribunals and Commissions07 Feb 2023Allowed

SCB Steel Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0038

Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 148
Read judgment
Tribunals and Commissions07 Feb 2023Dismissed

Shrihari Diagems (V) Vs DCIT

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0037

Income Tax Act, 1961 — Section 2(24)(x), 24(a), 36(1)(va), 43B, 43B(b), 80IA, 139(1), 143(1), 143(1)(ii), 143(1)(a), 143(1)(a)(iv), 143(1)(iv), 143(3)Payment of Wages Act, 1936 — Section 5
Read judgment
Tribunals and Commissions07 Feb 2023Dismissed

DCIT Vs M/S. Vatika Ltd

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0036

Income Tax Act, 1961 — Section 69, 131, 132, 139(1), 142(1), 143(3), 153A, 153A(1), 245C(1), 250(4), 271(1)(c)
Read judgment
Tribunals and Commissions07 Feb 2023Dismissed

Subhash Chand Dhingra Vs ACIT

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0034

Income Tax Act, 1961 — Section 10(37), 23(1A), 23(2), 2(28)(A), 45(5), 45(5)(b), 56, 56(2)(viii), 57, 57(iv), 139(4), 139(5), 142(1), 143, 143(1), 143(2), 143(3), 145A, 145A(b), 194A, 234A, 234B, 234C, 234D, 263Land Acquisition Act, 1894 — Section 28, 34
Read judgment
Tribunals and Commissions06 Feb 2023Partly Allowed

Kapil Kukreja Vs ACIT

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0044

Income Tax Act, 1961 — Section 143(3)
Read judgment
Tribunals and Commissions06 Feb 2023Dismissed

M/S Met Trade (India) Ltd Vs Dy. CIT

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0042

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 80IBInsolvency And Bankruptcy Code, 2016 — Section 14
Read judgment
Tribunals and Commissions06 Feb 2023Dismissed

B4S Solution Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0039

Income Tax Act, 1961 — Section 2(c), 2(24), 2(24)(x), 10AA, 10(34), 32, 36, 36(1)(iv), 36(1)(va), 37, 43B, 43B(b), 115O, 139(1), 143(1), 143(1)(a), 143(2), 143(3), 154
Read judgment