Tribunals and Commissions16 Feb 2023Allowed
Namita Aggarwal Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0088
Income Tax Act, 1961 — Section 57, 57(iii), 143(3)
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Income Tax Appellate Tribunal judgments
11,831 judgments · page 470 of 592
Tribunals and Commissions16 Feb 2023Allowed
M/S. Peerless Consultancy Services Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0087
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 41(1), 69, 69A, 69C, 115BBE, 132, 133(6), 143(3), 153A
Tribunals and Commissions16 Feb 2023Allowed
Sahara India Financial Corp Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0086
Income Tax Act, 1961 — Section 68, 143(3), 147, 148, 149, 154
Tribunals and Commissions16 Feb 2023Dismissed
Paramjeet Singh Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0065
Income Tax Act, 1961 — Section 132, 142(1), 271(1)(b), 274
Tribunals and Commissions16 Feb 2023Dismissed
M/S. Serco India Private Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0064
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 36(1)(vii), 36(2), 68, 115BBE, 143(3), 271(1)(c)
Tribunals and Commissions15 Feb 2023Allowed
Canon India Pvt. Ltd. U Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0072
Income Tax Act, 1961 — Section 194C, 194I, 201(1), 201(1A)
Tribunals and Commissions15 Feb 2023Allowed
DCIT Vs Canon India Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0071
Income Tax Act, 1961 — Section 10A, 143(3), 144C, 147, 148
Tribunals and Commissions15 Feb 2023Allowed
Reliant Healthcare Consultancy Pvt. Ltd Vs JCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0070
Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions15 Feb 2023Dismissed
DCIT Vs Vidyawati
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0069
Income Tax Act, 1961 — Section 10(37), 143(3), 263, 263(1)
Tribunals and Commissions15 Feb 2023Dismissed
Virender Singh Tyagi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0068
Income Tax Act, 1961 — Section 54, 54F, 54F(4), 139(1), 143(1), 143(3)
Tribunals and Commissions15 Feb 2023Dismissed
Lal Mahal Ltd. Vs Addl.CIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0067
Income Tax Act, 1961 — Section 69C, 143(3), 147, 148
Tribunals and Commissions15 Feb 2023Allowed
Perfect Press Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0066
Income Tax Act, 1961 — Section 50C, 502C(2), 143(3), 144A
Tribunals and Commissions14 Feb 2023Allowed
Government Polytechnic Education Society Vs ITO (TDS)
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0062
Income Tax Act, 1961 — Section 143(3), 192, 194J, 201(1), 201(1A)
Tribunals and Commissions14 Feb 2023Dismissed
DCIT Vs Shawanotel India Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0061
Income Tax Act, 1961 — Section 115JB, 143(3), 217(1)(C), 274
Tribunals and Commissions14 Feb 2023Partly Allowed
DCIT Vs Pepsico India Holdings Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0060
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 115JB, 143(1), 143(3), 254
Tribunals and Commissions14 Feb 2023Partly Allowed
Rajesh Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0059
Income Tax Act, 1961 — Section 139, 142(1), 144, 147, 148, 151
Tribunals and Commissions14 Feb 2023Partly Allowed
Jai Bhagwan Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0058
Income Tax Act, 1961 — Section 143(2), 144, 147, 148
Tribunals and Commissions14 Feb 2023Partly Allowed
First Citizen Technologies Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0057
Income Tax Act, 1961 — Section 68, 144, 147Evidence Act, 1872 — Section 114(g)
Tribunals and Commissions13 Feb 2023Allowed
Saif Partners India IV Limited Vs C.I.T International Taxation
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0063
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Rules, 1962 — Rule 11UA, 11UA(1), 11UA(2), 14Income Tax Act, 1961 — Section 2(4A), 5(2), 9(l)(i), 10(34), 10(38), 40(a)(ia), 40(A)(2)(b), 43B, 44AA, 45, 48, 71, 115O, 142(1), 143(2), 143(3), 153A, 153C, 195(2), 262(1), 263, 263(1)
Tribunals and Commissions13 Feb 2023Dismissed
Pearls Entertainment P. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0056
Income Tax Act, 1961 — Section 68, 143(1), 143(3), 147, 148, 234A, 234B